Suresh Bose vs Krishnan
2023 Latest Caselaw 277 Ker

FAO (RO) No.166/2018                              1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                           THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                  Friday, the 6th day of January 2023 / 16th Pousha, 1944

                                   FAO (RO) NO. 166 OF 2018

                          A.S.NO.89/2016 OF THE SUB COURT,ATTINGAL

                       O.S.NO.515/2012 OF THE MUNSIFF COURT, ATTINGAL

                                              ---

   APPELLANT/RESPONDENT/PLAINTIFF:

          SURESH BOSE,S/O. SUKUMARAN ,"RESHMAS",NEAR AMAR HOSPITAL,KARICHAYIL,
          AVANAVANCHERRY VILLAGE ,ATTINGAL,CHIRAYINKEEZHU TALUK FROM GIRIJA
          NIVAS, ATTINGAL,THIRUVANANTHAPURAM DISTRICT.

        BY ADV.SRI. J.JAYAKUMAR
   RESPONDENT/APPELLANT/DEFENDANT:

          KRISHNAN, S/O. GOVINDAN, VILAYIL VEEDU,HOUSE NO.VII/712,KADAKKAVOOR
          GRAMA PANCHAYATH, MELATTINGAL DESOM, KEEZHATTINGAL VILLAGE,
          CHIRAYINKEEZHU TALUK- 695 306,THIRUVANANTHAPURAM DISTRICT.

        BY ADVS.M/S.M.B.SANDEEP,R.PRIYA,B.SURJITH & M.J.KIRANKUMAR

        This First appeal from order - remand order having come up for
   orders on 06.01.2023 upon perusing the appeal memorandum and this court's
   Judgment dated 01/11/2021 and the letter dated 08/12/2022 from the
   Munsiff, Attingal, the court on the same day passed the following:

                                             ORDER

Time granted as requested by the learned Munsiff, Attingal, vide letter dated 8/12/2022.

Intimate.

06/01/2023 Sd/-P.SOMARAJAN,JUDGE

06-01-2023 /True Copy/ Assistant Registrar