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Devi Anjana M vs The Director Of General Education
2023 Latest Caselaw 252 Ker

Citation : 2023 Latest Caselaw 252 Ker
Judgement Date : 6 January, 2023

Kerala High Court
Devi Anjana M vs The Director Of General Education on 6 January, 2023
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
            THE HONOURABLE MR.JUSTICE V.G.ARUN
  FRIDAY, THE 6TH DAY OF JANUARY 2023 / 16TH POUSHA, 1944
                  WP(C) NO. 43019 OF 2022


PETITIONER/S:

         DEVI ANJANA M
         AGED 16 YEARS
         D/O RAJEEV.G.L,
         REPRESENTED BY HER FATHER, RAJEEV.G.L., AGED 53
         YEARS, S/O GOPINATHAN PILLAI,
         LALITHANJALI, KOTTAPURAM (P.O.), PARAVOOR,
         KOLLAM, PIN 695 311.

         BY ADV K.RAJESH KANNAN


RESPONDENT/S:

    1    THE DIRECTOR OF GENERAL EDUCATION,
         O/O THE DIRECTOR OF GENERAL EDUCATION, JAGATHY,
         THIRUVANANTHAPURAM-695 014.

    2    KALOLSAVAM COMMITTEE CONVENER,
         ADDITIONAL DIRECTOR OF GENERAL EDUCATION, O/O THE
         ADDITIONAL DIRECTOR OF GENERAL EDUCATION,
         JAGATHY, THIRUVANANTHAPURAM-695 014.

    3    DISTRICT EDUCATION OFFICER,
         O/O THE DISTRICT EDUCATION OFFICER, STATUE,
         PALAYAM THIRUVANANTHAPURAM-695 001.

    4    CHAIRMAN
         APPEAL COMMITTEE, DEPUTY DIRECTOR OF EDUCATION,
         O/O THE DEPUTY DIRECTOR OF EDUCATION.
         THIRUVANANTHAPURAM- 695 036.

         BY ADV GOVERNMENT PLEADER


OTHER PRESENT:

         GP AMMINIKUTTY K


     THIS WRIT PETITION     (CIVIL) HAVING COME UP         FOR
ADMISSION ON 06.01.2023,    THE COURT ON THE SAME          DAY
DELIVERED THE FOLLOWING:
 WPC.No. 43019 of 2022

                                             2



                                   V. G. ARUN, J
                       ............................................
                       W.P.(C).Nos. 43019 of 2022
                ..............................................................
                Dated this the 6th day of January, 2023


                                    JUDGMENT

It is informed that the petitioners' team performed the item

''Vrindavadyam'' on the strength of the interim order. The results

are not published due to the pendency of this writ petition.

This writ petition is hence closed, leaving it open for the

respondents to publish the results.

Sd/-

V. G. ARUN, JUDGE Dxy WPC.No. 43019 of 2022

APPENDIX OF WP(C) 43019/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE ORDER NO.C4/750581/2022 DATED 06.12.2022 BY THE 4TH RESPONDENT.

 
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