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Rojan Chacko vs Sri,V.P. Joy
2023 Latest Caselaw 250 Ker

Citation : 2023 Latest Caselaw 250 Ker
Judgement Date : 6 January, 2023

Kerala High Court
Rojan Chacko vs Sri,V.P. Joy on 6 January, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                THE HONOURABLE MR. JUSTICE SATHISH NINAN
      FRIDAY, THE 6TH DAY OF JANUARY 2023 / 16TH POUSHA, 1944
                         CON.CASE(C) NO. 2525 OF 2022
                WP(C) 10308/2018 OF HIGH COURT OF KERALA
PETITIONER:

             ROJAN CHACKO
             AGED 62 YEARS
             S/O LATE ,P.C.CHACKO, EXECUTIVE DIRECTOR,HIGH WAY
             GARDEN DRIVE IN (P) LTD, BY PASS ROAD , PALARIVATTOM,
             KOCHI , PIN - 682017

             BY ADV ROY CHACKO



RESPONDENT/1ST RESPONDENT IN WP.(C).NO.10308/2018:

             SRI,V.P. JOY
             AGED 59 YEARS
             (FATHER'S NAME NOT KNOWN TO THE PETITIONER) CHIEF
             SECRETARY, GOVERNMENT OF KERALA, SECRETARIATE ,
             THIRUVANANTHAPURAM., PIN - 695001

             BY ADV ADVOCATE GENERAL OFFICE KERALA




     THIS     CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 06.01.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                     2
CON.CASE(C) NO. 2525 OF 2022




                         Sathish Ninan, J.
                 ==============================
                  Cont.Case (C).No.2525 of 2022
                    ==========================
             Dated this the 6th day of January, 2023

                                 JUDGMENT

It is submitted by the learned counsel for the petitioner

that in compliance of the direction, orders have been passed.

Without prejudice to the rights of the petitioner, the

contempt case is closed.

Sd/-

Sathish Ninan, Judge rsr

CON.CASE(C) NO. 2525 OF 2022

APPENDIX OF CON.CASE(C) 2525/2022

PETITIONER ANNEXURES

Annexure -A1 CERTIFIED COPY OF THE ORDER DATED 18.1.22 IN W.P.C 10308 OF 2018

Annexure- A2 TRUE COPY OF THE REPRESENTATION DATED, 28.1.22 SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT.

Annexure- A3 TRUE COPY OF THE RECEIPT DATED 28.1.22 ISSUED BY THE POST OFFICE.

Annexure-A4 TRUE COPY OF THE REPRESENTATION DATED 14.11.22 ADDRESSED TO THE RESPONDENT BY THE PETITIONER.

 
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