Thursday, 07, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sahir Esmail vs The Chief Manager
2023 Latest Caselaw 1696 Ker

Citation : 2023 Latest Caselaw 1696 Ker
Judgement Date : 27 January, 2023

Kerala High Court
Sahir Esmail vs The Chief Manager on 27 January, 2023
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
      FRIDAY, THE 27TH DAY OF JANUARY 2023 / 7TH MAGHA, 1944
                       WP(C) NO. 2400 OF 2023
PETITIONER:

          SAHIR ESMAIL
          AGED 38 YEARS
          S/o.ESMAIL,
          SHAHINAS MANZIL, MADANNADD,
          THEKKADA, VEMBAYAM, THIRUVANANTHAPURAM
          PIN - 695615

          BY ADVS.
          NABIL KHADER
          ARJUN C BHASKAR
          TEENA GEORGE



RESPONDENT:

          THE CHIEF MANAGER
          CANARA BANK, COSMOPOLITAN HOSPITAL BRANCH,
          PAZHYA ROAD, MEDICAL COLLEGE P.O, TRIVANDRUM
          PIN - 695011

          BY ADV M.GOPIKRISHNAN NAMBIAR




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 2400 OF 2023                2



                            T.R. RAVI, J.
             --------------------------------------------
                      W.P.(C).No.2400 of 2023
              --------------------------------------------
              Dated this the 27th day of January, 2023


                             JUDGMENT

When the case is taken up today, the Standing Counsel for the

respondent submits that the writ petitioner has not mentioned about

certain other proceedings which had been initiated earlier. The

Counsel for the petitioner submits that the petitioner had not

informed about these aspects and that is the reason why the writ

petition came to be filed.

In the above circumstances, the writ petition is dismissed

without prejudice to the rights of the petitioner to challenge the

demand in appropriate proceedings.

Sd/-

T.R.RAVI JUDGE

LEK

APPENDIX OF WP(C) 2400/2023

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE FIR REGISTERED BEFORE THE VENJARAMOODU POLICE STATION IN CRIME NO. 362 OF 2021 DATED 12.03.2021

Exhibit P2 A TRUE COPY OF THE REPORT ISSUED IN THE NAME OF THE PETITIONER BY THE MEDICAL COLLEGE HOSPITAL, THIRUVANANTHAPURAM DATED 16.11.2022

Exhibit P3 A TRUE COPY OF THE NOTICE IN MC NO.1264/2022 IN CJM COURT, THIRUVANANTHAPURAM ISSUED BY THE ADVOCATE COMMISSIONER DATED 30/12/2022 TO THE PETITIONER

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter