Riyas Kalliyath vs Anitha Bhai
2023 Latest Caselaw 1694 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

       THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

     FRIDAY, THE 27TH DAY OF JANUARY 2023 / 7TH MAGHA, 1944

                     CON.CASE(C) NO. 189 OF 2019

AGAINST THE JUDGMENT DATED 07.06.2018 IN WP(C) 18640/2018 OF HIGH

                           COURT OF KERALA

PETITIONER/PETITIONER:

             RIYAS KALLIYATH,
             AGED 42 YEARS
             S/O HASSANKUTTY, AGED 42 YEARS,NAINU VILLA, NALLALAM
             P.O., CHERUVANNUR, KOZHIKODE DISTRICT.


             BY ADV BABU S. NAIR


RESPONDENT/RESPONDENT:

             ANITHA BHAI,
             AGRICULTUREAL OFFICER, CONVENER, LOCAL LEVEL
             MONITORING COMMITTEE, KRISHI BHAVAN, PERUMANNA,
             KOZHIKODE DISTRICT, PIN 673026


             BY GOVT.PLEADER SRI.P M SAMEER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR

ADMISSION ON 27.01.2023, THE COURT ON THE SAME DAY DELIVERED THE

FOLLOWING:
                                     :2:
Con.Case(C) No.189 of 2019




                             JUDGMENT

It is submitted by the learned Government Pleader, on

instructions, that the directions in the judgment dated 07.06.2018 in

W.P.(C).No.18640 of 2018 have been complied with and an order has

been passed on 03.07.2019. Taking note of the said submission, the

Contempt of Court Case is closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns

Con.Case(C) No.189 of 2019

APPENDIX OF CON.CASE(C) 189/2019

PETITIONER ANNEXURES

ANNEXURE-A1 CERTIFIED COPY OF THE JUDGMENT DATED 07.06.2018 IN WP(C) 18640/2018 OF THIS HON'BLE COURT.