Neethu @ Neethu Baby Mathew vs Rajesh Kumar
2023 Latest Caselaw 1608 Ker

OP (FC) No.446/2022                              1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                             &
                          THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
                Friday, the 20th day of January 2023 / 30th Pousha, 1944
                                  OP (FC) NO. 446 OF 2022(R)
                         OP.NO.129/2020 OF FAMILY COURT, OTTAPPALAM
            PETITIONER/RESPONDENT:

                      NEETHU @ NEETHU BABY MATHEW, AGED 33, D/O PARUKUTTY,

                      KARTIKA, MELEPURATHU VEEDU, MARUTHOOR POST, PATTAMBI,

                      PALAKKAD- 679 306.

                      BY ADV. SRI.SASTHAMANGALAM S. AJITHKUMAR

            RESPONDENT/PETITIONER:

                      RAJESH KUMAR, AGED 42 YEARS,     S/O. SOMASEKHARAN NAIR,

                      RESIDING AT MAKARAJYOTHIS, NEAR KOVIL VILA TEMPLE,

                      ALAMCODE POST, MELATTINGAL, ATTINGAL,

                      THIRUVANANTHAPURAM DISTRICT - 695 102.

                      BY ADVS. M/S KRISHNA MANI B., N.V.SANDHYA & DHANUJA M.S


                 This Original Petition having come up for orders on 20/01/2023
            upon perusing the letter dated 26/09/2022 of the Judge, Family
            Court, Ottapalam, requesting extension of time for disposal of OP
            No. 129/2020 of that Court till 29/10/2022 and this Court's
            judgment dated 24/08/2022 in OP(FC) No.446/2022, the Court on the
            same day passed the following:

                                             ORDER

Time is granted as requested.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

20-01-2023 /True Copy/ Assistant Registrar