Anas P.M vs The Principal Ies College Of ...
2023 Latest Caselaw 1601 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
                     WP(C) NO. 42161 OF 2022
PETITIONERS:
     1     ANAS P.M., AGED 21 YEARS, S/O MUSTAFA P., PERUMBUKATTIL
           HOUSE, CHIRAVALLUR P.O. MALAPPURAM, KERALA - 679575.
           PH: +917994682376 IES COLLEGE OF ENGINEERING,
           CHITTILAPPILLY, REGISTER NO: IES19ME012.

    2     ABITHRAJ B., AGED 22 YEARS, S/O BABURAJ P.,
          VADAKKEKKARA HOUSE, THOOTHA P.O., MALAPPURAM, KERALA -
          679357. PH: +918075668437 IES COLLEGE OF ENGINEERING,
          CHITTILAPPILLY, REGISTER NO: IES19ME005.

    3     AKSHAY LINSON, AGED 21 YEARS, S/O LINSON N.A.,
          NALLANGARA HOUSE, CHEERACHI, OLLUR P.O., THRISSUR,
          KERALA - 680306. PH: +919446143634. IES COLLEGE OF
          ENGINEERING, CHITTILAPPILLY, REGISTER NO: IES19ME007.

    4     PRANAV V., AGED 21 YEARS, S/O VIJITH KUMAR, AMBALAKUTTY
          HOUSE, IRINGAL P.O., VADAKARA, CALICUT, KERALA -
          673521. PH: +919746146620 IES COLLEGE OF ENGINEERING,
          CHITTILAPPILLY, REGISTER NO: IES19ME036.

          K.R.ARUN KRISHNAN
          JERRY MATHEW
          TITTU JOSE CHACKANAD


RESPONDENTS:
     1     THE PRINCIPAL, IES COLLEGE OF ENGINEERING
           POOVATHUR, PARAPPOOR ROAD, THRISSUR DISTRICT,
           CHITILAPPILLY, KERALA-680551.

    2     REGISTRAR, APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY,
          CET CAMPUS, ALATHARA ROAD, AMBADY NAGAR,
          THIRUVANANTHAPURAM, KERALA - 695016.

    3     STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY
          TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, GOVERNMENT
          SECRETARIAT, TRIVANDRUM - 695 001.

          SMT.PARVATHY.K-GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 42161 OF 2022
                               2


                           JUDGMENT

The learned counsel for the petitioners seeks permission

to withdraw this writ petition with liberty to approach this

Court again, if so required in future. Permission granted.

Hence, this writ petition is dismissed as having been

withdrawn.

Sd/- DEVAN RAMACHANDRAN JUDGE stu