Sreelekha vs State Of Kerala
2023 Latest Caselaw 1571 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
                    WP(C) NO. 14411 OF 2013
PETITIONER/S:

            SREELEKHA
            UPPER PRIMARY SCHOOL ASSISTANT, AMRITHA HIGH
            SCHOOL MOOLAVATTOM, KOTTAYAM.
            BY ADV SRI.S.JAYAKRISHNAN


RESPONDENT/S:

    1       STATE OF KERALA
            REPRESENTED BY THE PRINCIPAL SECRETARY TO
            GOVERNMENT, GENERAL EDUCATION (J) DEPARTMENT
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN-
            695001.
    2       THE DIRECTOR OF PUBLIC INSTRUCTION
            THIRUVANANTHAPURAM, PIN-695001.
    3       THE DISTRICT EDUCATIONAL OFFICER
            KOTTAYAM, PIN-686 001.
    4       THE DISTRICT EDUCATIONAL OFFICER
            PATHANAMTHITTA, PIN-689 645.
    5       THE CORPORATE MANAGER
            MATHA AMRITHANANDA MAYI CHARITABLE TRUST SCHOOLS
            AMRITHAPURI P.O., KOLLAM, PIN-690 525.
            BY ADV SRI.K.P.SUDHEER


OTHER PRESENT:

            SRI.RENJITH.T.R, SR.GP


     THIS    WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   20.01.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                      -2-
W.P.(C). No. 14411 of 2013



                             P.V.KUNHIKRISHNAN, J.
                             ======================================================

                              W.P.(C) No. 14411 of 2013
                         =============================================================

                   Dated this the 20th day of January, 2023

                                          JUDGMENT

The learned counsel for the petitioner submitted that the

prayers in this writ petition have become infructuous. Therefore,

this writ petition is dismissed as infructuous.

sd/-

P.V.KUNHIKRISHNAN JUDGE das