Kerala High Court
Abraham Scaria vs Saji Sebastian on 20 January, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
WP(C) NO. 8959 OF 2013
PETITIONER:
E.M.SUNNY
MANAGING PARTNER OF M/S. VICTORY GRANITE METALS
MANNAMPETTA, VARAKKARA.P.O., THRISSUR PIN-680325.
BY ADVS.
SRI.P.RAVINDRAN (SR.)
SRI.M.R.SABU
RESPONDENTS:
1 THE DIRECTOR OF MINING AND GEOLOGY,
THIRUVANANTHAPURAM, PIN-695001.
2 THE DIRECTOR OF MINES SAFETY
BANGALURU REGION, NO. 27, 24TH MAIN, V. PHASE, J.P.
NAGAR, BANGALURU-560 073.
BY ADVS.
SRI.T.SANJAY CGC
MANU S., ASG OF INDIA
SRI.RENJITH T.R., SENIOR GP
SRI.S.MANU, DSGI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.01.2023, ALONG WITH WP(C)3222/2013 AND 14497/2013, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NOS. 8959/2013,
3222/2013 & 14497/2013
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
WP(C) NO. 3222 OF 2013
PETITIONER:
MR.ABRAHAM SCARIA
AGED 50 YEARS
S/O. SKARIA, VELIYATH HOUSE,KAYANAD
KARA,MARADY.P.O., MUVATTUPUZHA TALUK,
ERNAKULAM DISTRICT PIN-686673.
BY ADVS.
SRI.P.M.JOSHI
SRI.K.T.SAJU
SMT.SIJI K.PAUL
RESPONDENTS:
1 SAJI SEBASTIAN, AGED 37
S/O. M.P. DEVASY, MADACKAL HOSUE,
KIZHAKKAMBALAM.P.O., ERNAKULAM DISTRICT,
PIN-683562.
2 THE SECRETARY
MRADY GRAMA PANCHAYAT,
MARADY.P.O., PIN-686673.
3 THE VILLAGE OFIFCER
MARADY VILLAGE, MARADY.P.O., PIN-686673.
4 THE ENVIRONMENTAL ENGINEER
KERALA STATE POLLUTION CONTROL BOARD,
PANAMBILLY NAGAR, ERNAKULAM-682036.
5 THE GEOLOGIST
MINING AND GEOLOGY DISTRICT OFFICE, CIVIL
STATION, KAKKANAD.P.O., PIN-682030.
6 THE TAHSILDAR
WP(C) NOS. 8959/2013,
3222/2013 & 14497/2013
3
TALUK OFFICE, MUVATTPUZHA TALUK, PIN-686661.
7 THE REVENUE DIVISIONAL OFFICER
MUVATTUPUZHA REVENUE DIVISIONAL OFFICE,
ERNAKULAM DISTRICT PIN-686661.
BY ADVS.
SRI.JOBI JOSE KONDODY - R1
SRI.JIBU P THOMAS - R5
SRI.RENJITH T.R., SENIOR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.01.2023, ALONG WITH WP(C) 8959/2013 AND
14497/2013, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NOS. 8959/2013,
3222/2013 & 14497/2013
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
WP(C) NO. 14497 OF 2013
PETITIONERS:
SAJI SEBASTIAN
AGED 38 YEARS
S/O.M.P.DEVASSY, MADECKKAL HOUSE,
KIZHAKKAMBALAM P.O., ERNAKULAM DISTRICT.
BY ADV SRI.JOBI JOSE KONDODY
RESPONDENTS:
1 THE DIRECTOR, DEPARTMENT OF MINING & GEOLOGY
PATTOM PALACE P.O.,
KESAVADASAPURAM,
THIRUVANANTHAPURAM - 695 004.
2 THE GEOLOGIST
MINING AND GEOLOGY DISTRICT OFFICE,
CIVIL STATION, KAKKANADU P.O.,
ERNAKULAM DISTRICT - 682 030.
3 THE DIRECTOR OF MINES SAFETY
DGMS, BANGALORE REGION, NO.5,
17TH MAIN ROAD, 4TH "B" BLOCK,
KORAMANGALA,
BANGALORE - 560 034.
4 ABRAHAM V.S.
VELIYATH HOUSE, OORAMANA P.O.,
MUVATTUPUZHA,
ERNAKULAM DISTRICT - 686 661.
BY ADVS.
WP(C) NOS. 8959/2013,
3222/2013 & 14497/2013
5
SRI.P.M.JOSHI
SMT.SIJI K.PAUL
SRI.S.MANU, DSGI
SRI.RENJITH T.R., SENIOR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.01.2023, ALONG WITH WP(C) 8959/2013 AND
3222/2013, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NOS. 8959/2013,
3222/2013 & 14497/2013
6
P.V.KUNHIKRISHNAN, J.
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W.P.(C).Nos. 8959, 3222 and 14497 of 2013
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Dated this the 20th day of January, 2023
JUDGMENT
When these writ petitions came up for
consideration, the learned counsel appearing for the
petitioners submitted that the prayers in these writ
petitions are infructuous.
Therefore, these writ petitions are dismissed as
infructuous.
Sd/-
P.V.KUNHIKRISHNAN
DM JUDGE
