Marakkarukutty vs Moideenkutty
2023 Latest Caselaw 1465 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MRS. JUSTICE M.R.ANITHA
     FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
                        RSA NO.378 OF 2005
     AGAINST THE JUDGMENT AND DECREE DATED 28.09.2004 IN A.S.
                 NO.163/1995 OF SUB COURT, TIRUR
     AGAINST THE JUDGMENT AND DECREE DATED 27.06.1995 IN O.S.
              NO.161/1991 OF MUNSIFF'S COURT, TIRUR
APPELLANT/APPELLANT/PLAINTIFF NO.2:

          MARAKKARUKUTTY
          S/O. MAMMADKUTTY HAJI,
          KARINGAPPARA HOUSE,, MARAKKARA AMSOM,
          KALLARMANGALAM DESOM, TIRUR.
          BY ADV SRI.P.M.ZIRAJ


RESPONDENTS/RESPONDENTS/DEFENDANTS AND PLAINTIFF NOS.1 AND 3:

    1     MOIDEEN KUTTY, AGED 46
          PUTHANPEEDIYAN HOUSE, MARAKKARA AMSOM,
          KALLARMANGALAM DESOM, TIRUR.
    2     HAMZA AGED 30
          S/O. ALAVI, PUTHANPEEDIYAN HOUSE,
          MARAKKARA AMSOM, KALLARMANGALAM DESOM, TIRUR.
    3     ABDURAHMAN AGED 42
          S/O. MAMMADKUTTY HAJI, KARINGAPPARA HOUSE,
          MARAKKARA AMSOM, KALLARMANGALAM DESOM, TIRUR.
    4     AHAMMADKUTTY HAJI AGED 59
          S/O. MAMMADKUTTY HAJI, KARINGAPPARA HOUSE,
          MARAKKARA AMSOM, KALLARMANGALAM DESOM, TIRUR.
    5     MOHAMMED AGED 57. S/O. MAMMADKUTTY HAJI
          KARINGAPPARA HOUSE, MARAKKARA AMSOM,
          KALLARMANGALAM DESOM, TIRUR.
    6     MOIDEENKUTTY AGED 55
          S/O. MAMMADKUTTY HAJI, KARINGAPPARA HOUSE,
          MARAKKARA AMSOM, KALLARMANGALAM DESOM, TIRUR.
    7     KOYAKUTTY AGED 42
          S/O. MAMMADKUTTY HAJI, KARINGAPPARA HOUSE,
          MARAKKARA AMSOM, KALLARMANGALAM DESOM, TIRUR.
    8     PATHUMMA AGED 54
          D/O. MAMMADKUTTY HAJI, KARINGAPPARA HOUSE,
          MARAKKARA AMSOM, KALLARMANGALAM DESOM, TIRUR.
    9     KUNHIKADHIYAMU AGED 60
          S/O. MAMMADKUTTY HAJI, KARINGAPPARA HOUSE,
 RSA No.378 of 2005
                                   2


              MARAKKARA AMSOM, KALLARMANGALAM DESOM, TIRUR.
     10       KADHIYAMKUTTY UMMA AGED 77
              W/O MAMMADKUTTY HAJI, KARINGAPPARA HOUSE,
              MARAKKARA AMSOM, KALLARMANGALAM DESOM, TIRUR.
     11       HASSAINAR HAJI AGED 45
              S/O. MAMMADKUTTY HAJI, KARINGAPPARA HOUSE,
              MARAKKARA AMSOM, KALLARMANGALAM DESOM, TIRUR.
     12       SULAIMAN AGED 37
              S/O. MAMMADKUTTY HAJI, KARINGAPPARA HOUSE,
              MARAKKARA AMSOM, KALLARMANGALAM DESOM, TIRUR.
              BY ADVS.
              SRI.JITHIN VARGHESE - R3, R7
              SRI.T.KRISHNAN UNNI SR. - R1
              SMT.A.S.SANISHA -R4 TO R6, R8 TO R12


       THIS REGULAR SECOND APPEAL HAVING COME UP FOR ADMISSION ON
20.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RSA No.378 of 2005
                                         3




                                  JUDGMENT

Dated this the 20th day of January, 2022

This appeal has been filed against the judgment and

decree in A.S No.163/1995 on the file of Sub Court, Tirur,

which arise out of judgment and decree in O.S No.161/1991 on

the file of Munsiff'sCourt, Tirur.

It is reported by the learned counsel for the appellant

that a registered letter has been sent to the party and no reply

has been received. Hence, name called absent.

In the above circumstances, the R.S.A stands dismissed

for default.

All pending I.As stand closed.

Sd/-

M.R.ANITHA JUDGE

SMF