Sreedhanya vs Kerala University Of Health ...
2023 Latest Caselaw 1457 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
                       WP(C) NO. 30263 OF 2022
PETITIONER:

          SREEDHANYA, AGED 22 YEARS,
          D/O. DR. JAYAN R. KRISHNAN,
          ZILLA COURT WARD, THATHAMPALLY,
          ALAPPUZHA DISTRICT, PIN - 688013

          B.PRAMOD
          BIJU VIGNESWAR
          ASWATHI SURESH
          AYYAPPADAS V


RESPONDENTS:

    1     KERALA UNIVERSITY OF HEALTH SCIENCES
          MULANKUNATHUKAVU, THANGALOOR, THRISSUR,
          KERALA, MEDICAL COLLEGE P.O.,
          REP. BY ITS REGISTRAR., PIN - 680596

    2     THE CONTROLLER OF EXAMINATIONS,
          THE KERALA UNIVERSITY OF HEALTH SCIENCE (KUHS),
          MULANKUNATHUKAVU, THANGALOOR, THRISSUR,
          KERALA, MEDICAL COLLEGE P.O., PIN - 680596

    3     BOARD FOR ADJUDICATION OF STUDENTS GRIEVANCES
          THE KERALA UNIVERSITY OF HEALTH SCIENCE (KUHS),
          MULANKUNATHUKAVU, THANGALOOR, THRISSUR,
          KERALA, MEDICAL COLLEGE P.O.,
          REP.BY ITS CHAIRMAN, PIN - 680596

          BY ADV SRI.P.SREEKUMAR, SC.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 30263 OF 2022
                               2


                           JUDGMENT

When this matter was called today, Sri.B.Pramod -

learned counsel for the petitioner, submitted that except for

academic reasons, nothing survives in this writ petition. He

explained that he is saying so because his client has already

written the subsequent examination.

In the afore circumstances, leaving open all contentions

to the rival parties without being decided in this judgment, I

close this writ petition without any further orders.

Sd/- DEVAN RAMACHANDRAN JUDGE stu WP(C) NO. 30263 OF 2022

APPENDIX OF WP(C) 30263/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE EXAMINATION RESULTS (PROVISIONAL) PUBLISHED BY THE 1ST RESPONDENT

Exhibit P2 TRUE COPY OF THE SCORE SHEET IN RESPECT OF THE SUBJECT "ORAL MEDICINE AND RADIOLOGY"

Exhibit P3 TRUE COPY OF THE SCORE SHEET IN RESPECT OF THE SUBJECT "PUBLIC HEALTH DENTISTRY"

Exhibit P4 TRUE COPY OF THE REGULATIONS

Exhibit P5 TRUE COPY OF THE APPLICATION DATED 11.04.2022 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT

Exhibit P6 TRUE COPY OF THE JUDGMENT DATED 20-06-

2022 IN W.P (C) NO. 7526/2022

Exhibit P7 TRUE COPY OF THE REVISED MARK LIST DATED 15.09.2022 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER

Exhibit P8 TRUE COPY OF THE PRINT PUT OF THE E- MIL DATED SENT BY THE COLLEGE TO THE PETITIONER IN THAT REGARDS

Exhibit P9 TRUE COPY OF THE PETITIONER'S RESULT OF THE PART II OF THE 4TH YEAR BDS COURSE