Covenant Stones Pvt.Ltd vs State Of Kerala
2023 Latest Caselaw 1411 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     FRIDAY, THE 20TH DAY OF JANUARY 2023 / 30TH POUSHA, 1944
                        WP(C) NO. 16814 OF 2020
PETITIONER:

          COVENANT STONES PVT.LTD.
          KATTA, CHEERNIKKARA P.O., VEMBAYAM, NEDUMANGAD,
          THIRUVANANTHAPURAM, REPRESENTED BY ITS DIRECTOR
          RAMACHANDRAN K.C., S/O.KRISHNAN KARTHA RAMYA, WELCOME
          ROAD, AYAPPAN KAVU, ERNAKULAM NORTH, ERNAKULAM - 682
          018.
          BY ADVS.
          PHILIP J.VETTICKATTU
          SAJITHA GEORGE


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY SECRETARIAT GOVERNMENT HOME DEPARTMENT,
          GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
    2     DEPUTY SUPERINTENDENT OF POLICE
          ATTINGAL, THIRUVANANTHAPURAM - 695101.
    3     CIRCLE INSPECTOR OF POLICE
          VATTAPPARA POLICE STATION VATTAPARA, THIRUVANANTHAPURAM
          - 695 028.
    4     SUB INSPECTOR OF POLICE
          VATTAPPARA POLICE STATION, VATTAPPARA,
          THIRUVANANTHAPURAM - 695 028.
    5     SREEKUMAR
          SREEJA BHAVAN, KOPPAM, PIRAPPANCODE P.O.,
          THIRUVANANTHAPURAM- 695 615.
    6     MANU M.A.
          KATTAYIL, THEKKADA, CHEERANIKKARA P.O., VEMBAYAM,
          THIRUVANANTHAPURAM - 695 615.
    7     RAJESH KUMAR
          RAJEESH BHAVAN, VETTUPARA, CHEERANIKKARA P.O.,
          VEMBAYAM, THIRUVANANTHAPURAM- 695 615.
    8     ARUN M.D.
          KATTAYIL, THEKKADA, CHEERANIKKARA P.O., VEMBAYAM,
          THIRUVANANTHAPURAM - 695 615.
    9     ANOOP A.S.
          S/O.AJAYKUMAR, KATTAYIL, THADATHARIKATHU VEEDU,
 WPC No.16814 of 2020
                                 2

            THEKKADA, CHEERANIKKARA P.O., VEMBAYAM,
            THIRUVANANTHAPURAM - 695 615.
     10     SANGEETH
            SAJEEV R., AGED 49 YEARS, S/O.RAVEENDRAN, EENDHIVILA
            VEEDU, CHEERNIKKARA P.O., VEMBAYAM, THEAKADA,
            THIRUVANANTHAPURAM - 695 615.
     11     SREEKANTH
            KATTAYIL, THEKKADA, CHEERANIKKARA P.O., VEMBAYAM,
            THIRUVANANTHAPURAM - 695 615.
     12     BIJUMON @ BIJU
            S/O.RAGHAVAN PILLAI, SANGEETHA BHAVAN, NETTARA,
            KUTHIKULAM P.O., MANICKAL, THIRUVANANTHAPURAM - 695
            615.
     13     GOPAKUMAR R.
            S/O.RAVEENDRAN NAIR, INDAVILAKATH VEEDU, IDATHARA,
            KUTHIRAKULAM P.O., MANICKAL, THIRUVANANTHAPURAM - 695
            615.
     14     SAJEEV R.
            S/O.RAVEENDRAN, CHEERNIKKARA P.O., VEMBAYAM, THEKADA,
            THIRUVANANTHAPURAM - 695 615.
            BY ADVS.
            SRI.A.S.SHAMMY RAJ
            SRI.VISHNU BHUVANENDRAN
            SRI.ACHUTH KYLAS
            SMT.B.ANUSREE
            SMT.SREEDEVI KYLASANATH
            SRI.R.MAHESH MENON
            SRI.DEAGO JOHN K
            SHRI.AMAL DEV C.V.

            SRI.T.K.SHAJAHAN-SR.GP



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC No.16814 of 2020
                                   3

                               JUDGMENT

Dated this the 20th day of January, 2023

This writ petition is filed in the year 2020,

seeking police protection. An interim order was

passed on 17.08.2020 directing respondents 3 and 4

to ensure that law and order is maintained.

2. Learned counsel appearing for respondents

12 to 14 submits that the crusher unit is no longer

functional.

In any view of the matter, I am of the

opinion that the writ petition has become infructuous

by efflux of time. The writ petition is accordingly

closed. In case the crusher unit and quarry are

functioning and in case there is any obstruction by

the contesting respondents, the petitioner may inform

the Station House Officer, who shall look into the

complaint and take necessary action in accordance

with law.

Sd/-

ANU SIVARAMAN JUDGE SSK/23/01 WPC No.16814 of 2020

APPENDIX PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE JUDGMENT DTD. 21/05/20 IN W.P.

(C) NO.10035/2020.

EXHIBIT P2 TRUE COPY OF THE JUDGMENT DTD. 06/07/2020 IN R.P.NO.389/2020 IN W.P.(C) NO.10035/2020. EXHIBIT P3 TRUE COPY OF THE FIR NO.1233/2020 OF VATTAPPARA POLICE STATION.

EXHIBIT P4 TRUE COPY OF FIR NO.1257/2020 OF VATTAPARA POLICE STATION FOR THE OFFENCES U/S 427, 447, 294(B), 506 AND 34 IPC.

EXHIBIT P5 TRUE COPY OF THE COMPLAINT DTD. 25/07/2020 SUBMITTED BEFORE THE 2ND RESPONDENT. EXHIBIT P6 TRUE COPY OF THE COMPLAINT DTD. 25/07/2020 SUBMITTED TO THE 3RD RESPONDENT. EXHIBIT P7 TRUE COPY OF THE LETTER DTD. NIL SENT BY THE 4TH RESPONDENT TO THE ASSISTANT EXECUTIVE ENGINEER PWD BUILDING SECTION NEDUMANGAD. EXHIBIT P8 TRUE COPY OF THE LETTER DTD. 27/07/2020 SENT BY THE 4TH RESPONDENT TO THE MOTOR VEHICLE INSPECTOR SUB RTI OFFICE, NEDUMANGAD.

RESPONDENTS' EXHIBITS

TRUE COPY

P.A.TO JUDGE