Dr.M.Sivaswami vs Kerala Agricultural University
2023 Latest Caselaw 1306 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 WEDNESDAY, THE 18TH DAY OF JANUARY 2023 / 28TH POUSHA, 1944
                   WP(C) NO. 23334 OF 2013
PETITIONER:

          DR.P.V.BALACHANDRAN
          S/O. APPU NAIR, 'APPUA", MANNUTHY,
          THRISSUR DISTRICT.

          (DIRECTOR OF EXTENSION,
          KERALA AGRICULTURAL UNIVERSITY.)
          BY ADVS.
          SRI.RENJITH THAMPAN (SR.)
          SMT.P.R.REENA

RESPONDENTS:

    1     KERALA AGRICULTURAL UNIVERSITY
          VELLANIKKARA, THRISSUR DIST-680654.
          REPRESENTED BY ITS REGISTRAR
    2     VICE CHANCELLOR
          KERALA AGRICULTURAL UNIVESITY, VELLANIKKARA,
          THRISSUR DIST-680654.
    3     REGISTRAR
          KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA,
          THRISSUR DIST-680654.
          BY ADVS.SRI.M.V.ANANDAN, SC, KAU
          SRI.BABU JOSEPH KURUVATHAZHA,SC, UNIVERSITY
          SRI.ROBSON PAUL, SC, KAU
          SRI.AJITH KRISHNAN, SC,KAU


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.01.2023, ALONG WITH WP(C).23347/2013, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).Nos.23334 & 23347 of 2013

                                    2




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  WEDNESDAY, THE 18TH DAY OF JANUARY 2023 / 28TH POUSHA,
                               1944
                    WP(C) NO. 23347 OF 2013
PETITIONER:

           DR.M.SIVASWAMI
           AGED 56 YEARS
           S/O.MUTHUSWAMY GOUNDAR,
           KERALA AGRICULTURAL UNIVERSITY QUARTERS,
           TAVANNUR, MALAPPURAM
           BY ADVS.
           SRI.RENJITH THAMPAN (SR.)
           SMT.P.R.REENA

RESPONDENTS:

    1      KERALA AGRICULTURAL UNIVERSITY
           VELLANIKKARA,THRISSUR DIST, PIN-680654,
           REP BY ITS REGISTRAR
    2      VICE CHANCELLOR
           KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA,
           THRISSUR DIST, PIN-680654
    3      REGISTRAR
           KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA,
           THRISSUR DIST, PIN-680654
           BY ADVS.SRI.M.V.ANANDAN, SC, KAU
           SRI.ROBSON PAUL, SC, KAU
           SRI.AJITH KRISHNAN, SC, KAU


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 18.01.2023, ALONG WITH WP(C).23334/2013,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).Nos.23334 & 23347 of 2013

                                    3



                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
           W.P.(C).Nos.23334 & 23347 of 2013
             ---------------------------------------------
          Dated this the 18th day of January, 2023


                          JUDGMENT

When these writ petitions came up for consideration,

the learned Standing Counsel for the respondents

submitted that the matters are infructuous.

Therefore, these writ petitions are dismissed as

infructuous.

sd/-

                                         P.V.KUNHIKRISHNAN
JV                                              JUDGE