Shreya Pradeep , (Minor), ... vs The Director Of General Education
2023 Latest Caselaw 126 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
            THE HONOURABLE MR.JUSTICE V.G.ARUN
  FRIDAY, THE 6TH DAY OF JANUARY 2023 / 16TH POUSHA, 1944
                  WP(C) NO. 43024 OF 2022


PETITIONER/S:

         SHREYA PRADEEP , (MINOR), REPRESENTED BY HER
         MOTHER, HIMA VIJAYAN .P.S
         AGED 14 YEARS
         D/O HIMA VIJAYAN.P.S, REPRESENTED BY HER MOTHER,
         HIMA VIJAYAN.P.S, AGED 41 YEARS, D/O N.VIJAYAN,
         VISHNU, HOUSE NO.A/56, KOONAMKULAM LANE, MEDICAL
         COLLEGE(P.O),
         THIRUVANANTHAPURAM,
         PIN-695311.

         BY ADV K.RAJESH KANNAN


RESPONDENT/S:

    1    THE DIRECTOR OF GENERAL EDUCATION,
         O/O THE DIRECTOR OF GENERAL EDUCATION, JAGATHY,
         THIRUVANANTHAPURAM-695014.

    2    KALOLSAVAM COMMITTEE CONVENER,
         ADDITIONAL DIRECTOR OF GENERAL EDUCATION, O/O THE
         ADDITIONAL DIRECTOR OF GENERAL EDUCATION,
         JAGATHY, THIRUVANANTHAPURAM-695014.

    3    THE DISTRICT EDUCATIONAL OFFICER
         O/O THE DISTRICT EDUCATION OFFICER, STATUE,
         PALAYAM,
         THIRUVANANTHAPURAM-695001.

    4    THE CHAIRMAN,
         APPEAL COMMITTEE, DEPUTY DIRECTOR OF EDUCATION,
         O/O. THE DEPUTY DIRECTOR OF EDUCATION,
         THIRUVANANTHAPURAM-695036.

OTHER PRESENT:

         GP P.S.APPU


     THIS WRIT PETITION    (CIVIL) HAVING COME UP          FOR
ADMISSION ON 06.01.2023,   THE COURT ON THE SAME           DAY
DELIVERED THE FOLLOWING:
 WPC.No.43024 of 2022

                                             2



                                   V. G. ARUN, J
                       ............................................
                       W.P.(C).Nos. 43024 of 2022
                ..............................................................
                Dated this the 6th day of January, 2023


                                    JUDGMENT

It is informed that the petitioners' team performed the item

''Vrindavadyam'' on the strength of the interim order. The results

are not published due to the pendency of this writ petition.

This writ petition is hence closed, leaving it open for the

respondents to publish the results.

Sd/-

V. G. ARUN, JUDGE Dxy WPC.No.43024 of 2022

APPENDIX OF WP(C) 43024/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE ORDER NO.C4/750581/2022 DATED 06.12.2022 OF THE 4TH RESPONDENT.