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Pratheesh vs Oil Palm India Limited
2023 Latest Caselaw 1172 Ker

Citation : 2023 Latest Caselaw 1172 Ker
Judgement Date : 18 January, 2023

Kerala High Court
Pratheesh vs Oil Palm India Limited on 18 January, 2023
WP(C) NO. 20617 OF 2013             1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   WEDNESDAY, THE 18TH DAY OF JANUARY 2023 / 28TH POUSHA, 1944
                          WP(C) NO. 20617 OF 2013
PETITIONER/S:

               PRATHEESH
               PRATHESH BHAVAN, BHARATHIPURAM P.O.-691312.

               BY ADVS.
               SRI.R.KRISHNA RAJ
               SMT.E.S.SONI



RESPONDENT/S:

      1        OIL PALM INDIA LIMITED
               REPRESENTED BY ITS MANAGING DIRECTOR, REGD. OFFICE
               XIV/130, KODIMATHA, KOTTAYAM SOUTH P.O.-686013.

      2        STATE OF KERALA
               REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
               AGRICULTURE(PU) DEPARTMENT, KERALA GOVERMENT
               SECRETARIAT, THIRUVANANTHAPURAM, PIN-695001.

               BY ADVS.
               P PARAMESWARAN NAIR A S G (B/O)
               SRI.P.BENNY THOMAS
               SRI.M.GOPIKRISHNAN NAMBIAR
               SRI.P.GOPINATH
               SRI.K.JOHN MATHAI


OTHER PRESENT:
          SRI.S.MANU, DSGI, SRI.RENJITH.T.R, SR.GP


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20617 OF 2013           2




                        P.V.KUNHIKRISHNAN, J
                    ---------------------------------------
                       W.P.(C) No.20617 of 2013
                     --------------------------------------
               Dated this the 18th day of January, 2023


                              JUDGMENT

The counsel for the petitioner submitted that there is no

instructions from the petitioner.

Therefore, this writ petition is closed.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 20617/2013

PETITIONER EXHIBITS

EXHIBIT P1 : TRUE COPY OF THE ORDER OF R2 DT.23-3-2013.

EXHIBIT P2 : TRUE COPY OF THE R1 DT.6-4-

EXHIBIT P3 : TRUE COPY OF THE REPRESENTATION OF THE PETITIONER DT.1-5- 2013.

EXHIBIT P4 : TRUE COPY OF THE REPRESENTATION OF THE PETITIONER DT.21-6- 2013.

EXHIBIT P5 : TRUE COPY OF THE ORDER OF R2 DT.21-1-2012.

EXHIBIT P6 : TRUE COPY OF THE ORDER OF R2 DT.12-4-2012

EXHIBIT P7 : TRUE COPY OF THE LETTER OF R1 DT.8-8-2012.

EXHIBIT P8 : TRUE COPY OF THE LETTER OF R1 DT.21-6-2013.

 
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