Shamna vs M/S. Sundaram Finance Ltd
2023 Latest Caselaw 1109 Ker

Citation : 2023 Latest Caselaw 1109 Ker
Judgement Date : 17 January, 2023

Kerala High Court

Shamna vs M/S. Sundaram Finance Ltd on 17 January, 2023

OP(C) No.2954/2019                              1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                            THE HONOURABLE MR.JUSTICE C.S.DIAS
                Tuesday, the 17th day of January 2023 / 27th Pousha, 1944
                                  OP(C) NO. 2954 OF 2019

   EP 393/2018 IN ARB CASE No.MS/SF/47/2014 OF ADDITIONAL DISTRICT COURT - II,
                                    KOZHIKODE

   PETITIONER:/2ND JUDGMENT DEBTOR/2ND RESPONDENT

          SHAMNA, AGED 30 YEARS, W/O.A.P.JASIK, RESIDING AT VARIPRAKANDI
          HOUSE, CHELIYA POST, KOYILANDI TALUK, CHELIYA, KOZHIKODE DISTRICT,
          PIN-673306.

   RESPONDENT:/CLAIMANT & 1ST JUDGMENT DEBTOR/1ST RESPONDENT

      1. M/S. SUNDARAM FINANCE LTD NO.21, PUTULLORS ROAD, CHENNAI,
         PIN-600002, REPRESENTED BY ITS ASSISTANT MANAGER(LEGAL)

         And another..

         Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased
   to     stay all further proceedings in E.P.393 of 2018 in Arb.Case
   No.MS/SF/47/2014 on the files of the Hon'ble District Court-II, Kozhikode,
   Kozhikode District pending the disposal of above Original Petition (Civil).

        This petition again coming on for admisison upon perusing the
   petition and the affidavit filed in support of OP(C) and this court's
   order dated 15.11.2019 and upon hearing the arguments of M/S J.R.PREM
   NAVAZ & SUMEEN S., Advocates for the petitioner and of SRI.
   V.P.K.PANICKER, Advocate for the respondent 1, the court passed the
   following:
                                    ORDER

Sri.V.P.K.Panicker enters appearance for the first respondent. He prays for time to file counter in the original petition.

The interim order dated 15.11.2019 is revived and extended by two weeks.

Post on 31.01.2023.

Sd/- C.S.DIAS, JUDGE

17-01-2023 /True Copy/ Assistant Registrar