Christos C.K vs The State Of Kerala
2023 Latest Caselaw 1108 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
         TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                         WP(C) NO. 22207 OF 2020
PETITIONER:

              CHRISTOS C.K.
              AGED 47 YEARS
              S/O. KOCHUNNI, CHEMMANNUR (H), NEAR P.H.C ROAD,
              STHANIA ROAD, PORKKULAM (PO)
              TRISSUR 680 542

              BY ADVS.
              K.DILIP
              SMT.SUSAN MATHEW


RESPONDENTS:

     1        THE STATE OF KERALA
              REPRESENTED BY THE SECRETARY TO THE GOVT.
              HOME DEPARTMENT, GOVT. SECRETARIAT, THIRUVANANTHAPURAM
     2        THE DEPUTY SUPERINTENDENT OF POLICE,
              RURAL CAMP OFFICE, KALYAN NAGAR, AYYANTHOLE, TRISSUR.
     3        THE CIRCLE INSPECTOR OF POLICE,
              TRISSUR ROAD, NEAR DY. S.P OFFICE,
              KUNNAMKULAM PIN 680 503
     4        USHA,
              AGE NOT KNOWN, W/O. PANAKKAPARAMBIL RAJAN,
              PANAKKAPARAMBIL (H), NEAR P.H.C ROAD, STANIA ROAD,
              PORKKULAM (P.O), TRISSUR 680 542
     5        PORKKULAM GRAMA PANCHAYAT,
              REPRESENTED BY ITS SECRETARY, PORKKULAM (PO), TRISSUR,
              PIN 680 542
              SRI.T.K.SHAJAHAN-SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 22207 OF 2020                     2




                                  JUDGMENT

Dated this the 17th day of January, 2023

It is submitted by the learned counsel for the

petitioner that the writ petition has become infructuous.

This writ petition is accordingly dismissed as

infructuous.

Sd/-

                                                              ANU SIVARAMAN
    ska                                                          JUDGE