Bijily George vs The Pazhavangadikkara Service ...
2023 Latest Caselaw 1106 Ker

WP(C) NO. 1683 OF 2013                   1



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                           WP(C) NO. 1683 OF 2013
PETITIONER/S:

               BIJILY GEORGE
               AGED 42 YEARS
               W/O. LATE E.V. LALU, THENGUMTHOTTATHIL HOUSE,
               KARIKULAM.P.O., MUKKALUMON, RANNI, PATHANAMTHITTA.

              BY ADVS.
              SRI.V.G.ARUN
              SRI.T.R.HARIKUMAR



RESPONDENT/S:

      1       THE PAZHAVANGADIKKARA SERVICE CO-OPERATIVE BANK LTD
              NO. 994, REPRESENTED BY ITS SECRETARY,
              PAZHAVANGADI.P.O., RANNI, PATHANAMTHITTA-689673.

      2       THE BOARD OF DIRECTORS OF THE PAZHAVANGADIKKARA
              SERVICE CO-OPERATIVE BANK LTD
              NO. 994, REPRESENTED BY ITS PRESIDENT,
              PAZHAVANGADI.P.O., RANNI, PATHANAMTHITTA-689673.

      3       THE JOINT REGISTRAR GENERAL OF COPOPERATIVE
              SOCIETIES
              PATHANAMTHITTA-689645.

      4       THE REGISTRAR OF CO-OPERATIVE SOCIETIES
              THIRUVANANTHAPURAM-695001.

      5       SREEJITH GOPI
              THADATHIL, KARIKULAM.P.O., PATHANAMTHITTA-689682.

      6       ANSU ELIAS
 WP(C) NO. 1683 OF 2013                       2


              VALLAMPARAMBIL IYETHALA.P.O., RANNI, PATHANAMTHITTA-
              689673.

      7       SAJI THOMAS
              CHARUVIL,KARIKULAM.P.O., PATHANAMTHITTA-689682.

              BY ADV SRI.P.N.MOHANAN



OTHER PRESENT:

              SRI.K.M.FAISAL, GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   17.01.2023,         THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 1683 OF 2013                 3


                       P.V.KUNHIKRISHNAN, J
                   ---------------------------------------
                      W.P.(C) No. 1683 of 2013
                    --------------------------------------
              Dated this the 17th day of January, 2023


                             JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS