Aneez Adam Koyappathady vs Anshad Nazim
2023 Latest Caselaw 1097 Ker

RFA No.110/2021                                   1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                  Tuesday, the 17th day of January 2023 / 27th Pousha, 1944

                            IA.NO.1/2021 IN RFA NO. 110 OF 2021


                    OS 14/2017 OF ADDITIONAL DISTRICT COURT-V, ERNAKULAM

   PETITIONER/APPELLANT/PLAINTIFF:

          ANEEZ ADAM KOYAPPATHODY, AGED 38 YEARS, S/O. P. MUNEER, KOYAPPATHODY
          VILLA, KRISHNAN NAIR ROAD, MALIKKADAVU, KOZHIKODE-673 001

   RESPONDENT/RESPONDENT/DEFENDANT:

          ANSHAD NAZIM, GROUND FLOOR, HOTEL AIR VIEW BUILDING, VIP ROAD, OPP.
          COCHIN INTERNATIONAL AIRPORT, NEDUMBASSERY, VAPPALASSERY P.O,
          ERNAKULAM-683 572


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment dated 19/2/2021 of the Addl.Distrtict Court V, Ernakulam
   in OS 14/2017.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this court's
   order dated 16/12/2022, and upon hearing the arguments of SRI.NIRMAL.S,
   SMT.VEENA HARI, SMT.RIA ELIZABETH JOSEPH, SMT.IRENE ELSA SOJI, Advocates
   for the petitioner and of SRI.VIZZY GEORGE KOKKAT(By Order),SRI.RANJITH
   RAJAPPAN Advocates for the respondent, the court passed the following:




                                             ORDER

Interim order is extended till 13/2/2023.

Sd/-

P.SOMARAJAN

JUDGE

17-01-2023 /True Copy/ Assistant Registrar