The South Indian Bank Officers ... vs The South Indian Bank Limited
2023 Latest Caselaw 1091 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE P.SOMARAJAN
       TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                        AS NO. 627 OF 2001 (F)
   AGAINST THE JUDGMENT AND DECREE DATED 19.7.97 IN OS 753/1993 OF
                   II ADDITIONAL SUB COURT,THRICHUR


APPELLANT/PLAINTIFF:

           THE SOUTH INDIAN BANK OFFICERS' ASSOCIATION,
           TRICHUR, REPRESENTED BY ITS PRESENT GENERAL SECRETARY
           T.I.MOHANDAS.
           BY ADV DR.P.S.KRISHNA PILLAI


RESPONDENT/DEFENDANT:

           THE SOUTH INDIAN BANK LIMITED,
           TRICHUR-1 REPRESENTED BY ITS CHAIRMAN.
           BY ADVS.
           SRI.M.PATHROSE MATTHAI (SR.)
           SRI.SAJI VARGHESE


     THIS APPEAL SUITS HAVING COME UP FOR HEARING ON 17.01.2023, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 AS NO. 627 OF 2001

                               2


                           JUDGMENT

The appellant remained absent. Nobody even

represented. The counsel for the appellant passed

away. No fresh engagement is made by the party

concerned, the South Indian Bank Officers

Association. Hence, the appeal is dismissed for

non-prosecution.

Sd/-

P.SOMARAJAN JUDGE rkr-17/01