Mohammed Haneefa vs Radhamani Amma
2023 Latest Caselaw 1079 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR.JUSTICE C.S.DIAS
   TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                        OP(C) NO. 271 OF 2020
               IN OS 35/1988 OF MUNSIFF COURT, HOSDRUG
PETITIONER:

          MOHAMMED HANEEFA
          AGED 54 YEARS
          S/O.HASSAINAR, RESIDING AT MERHABA,
          PATTRACHAL, P.O.PAKKAM, PANAYAL VILLAGE,
          HOSDURG TALUK, KASARAGOD DISTRICT.

          BY ADVS.      T.K.VIPINDAS
                        SRI.K.M.MUHAMMED HUSSAIN


RESPONDENTS:

    1     RADHAMANI AMMA
          AGED 58 YEARS
          W/O.BETHUR BALAKRISHNAN NAIR,
          RESIDING AT PUKKALAM, PERIYA, PERIYA VILLAGE,
          HOSDURG TALUK, KASARAGOD DISTRICT.

    2     K.AHAMMED,
          AGED 63 YEARS
          S/O.MOHAMMEDKUNHI, MARJAN MANZIL,
          KUNIYA, P.O.PERIYA, PERIYA VILLAGE,
          HOSDURG TALUK, KASARAGOD DISTRICT.



      THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
17.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C)No.271/2020

                                      -:2:-




                     Dated this the 17th day of January,2023

                             JUDGMENT

In view of the memorandum of settlement

agreement arrived at between the parties in O.P.

(C)No.2558/2019, the original petition is closed.

Sd/-

C.S.DIAS,JUDGE

DST/17.01.23 //True copy//

P.A.To Judge O.P.(C)No.271/2020

APPENDIX

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE I.A.841/2009 IN O.S.35/1998 BEFORE MUNSIFF COURT, HOSDURG.

EXHIBIT P2 THE TRUE COPY OF THE DECREE IN O.S.35/1998 ON THE FILE OF MUNSIFF COURT, HOSDURG

EXHIBIT P3 THE TRUE COPY OF THE SALE DEED NO.1232/2007 OF SRO UDUMA.

EXHIBIT P4 TRUE COPY OF THE I.A.158/2019 IN E.P.193/2007.

EXHIBIT P5 TRUE COPY OF THE COUNTER FILED TO EXHIBIT P4.

EXHIBIT P6 TRUE COPY OF THE ORDER DATED 02.07.2019 IN E.A.158/2019 ON THE FILE OF COURT OF MUNSIFF, HOSDURG.

RESPONDENT'S EXHIBITS: NIL