M/S.Annam Steels (P) Ltd vs M/S.Canara Bank Ltd
2023 Latest Caselaw 1071 Ker

WA No.26/2023                                       1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                      THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
                                             &
                          THE HONOURABLE MR.JUSTICE SHAJI P.CHALY
                  Tuesday, the 17th day of January 2023 /27th Pousha, 1944
                                      WA NO. 26 OF 2023

        AGAINST JUDGMENT DATED 04/01/2023 IN WP(C) 24561/2022 OF THIS COURT

                                                ---

   APPELLANTS/PETITIONERS IN THE WRIT PETITION:

      1. M/S.ANNAM STEELS (P) LTD.,OFFICE AT 11/40E, FASHION TOWER, CHEROOTY
         ROAD, KOZHIKODE, PIN - 673001 REPRESENTED BY ITS MANAGING DIRECTOR
         E.T.FIROZ.

         AND 9 OTHERS.

    BY ADV.SRI.S.EASWARAN

   RESPONDENTS:RESPONDENTS IN THE WRIT PETITION:

      1. M/S.CANARA BANK LTD.,CHEROOTY ROAD BRANCH, COURT ROAD,
         KOZHIKODE-673001. REPRESENTED BY ITS CHIEF MANAGER AND AUTHORIZED
         OFFICER.

          AND 2 OTHERS.

     BY ADVS.M/S. C.AJITH KUMAR & PRAVEEN H.

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay all further proceedings pursuant to sale conducted on 30-7-2022
   pursuant to Exhibit P11.
        This Writ Appeal again coming on for orders on 17/01/2023 upon
   perusing the appeal memorandum and this court's order dated
   09/01/2023, the court on the same day passed the following:

                                            ORDER

Interim order to continue till 20/01/2023.

Post on 19/01/2023.

17/01/2023 Sd/-S.MANIKUMAR, CHIEF JUSTICE

Sd/-SHAJI P.CHALY,JUDGE

17-01-2023 /True Copy/ Assistant Registrar