Ambujakshi Amma vs Debts Recovery Tribunal €“ Ii
2023 Latest Caselaw 1068 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                       OP (DRT) NO. 12 OF 2023
        SA 19534/2022 OF DEBT RECOVERY TRIBUNAL, ERNAKULAM

PETITIONERS:

    1     AMBUJAKSHI AMMA
          AGED 75 YEARS
          THAZHAVANA VEEDU, PUTHENKOTTAKAKOM,
          THRIPPERUMTHURA VILLAGE, CHENNITHALA P.O,
          ALAPPUZHA DISTRICT, PIN - 690 105,
          NOW RESIDING AT SREEBHAVANAM, KUNNAM P.O., ERAVANKARA,
          MAVELIKKARA, ALAPPUZHA DISTRICT, PIN - 690 108.

    2     INDIRABHAI AMMA T.C.
          AGED 65 YEARS, D/O. CHELLAMMA, THAZHAVANA VEEDU,
          PUTHENKOTTAKAKOM, THRIPPERUMTHURA VILLAGE,
          CHENNITHALA P.O.,ALAPPUZHA DISTRICT, PIN - 690105,
          NOW RESIDING AT RAM NIVAS, BEHIND POLICE QUARTERS,
          COURT JUNCTION, MAVELIKKARA, ALAPPUZHA, PIN - 690 101.

          BY ADVS.
                    C.S.MANU
                    T.B.SIVAPRASAD
                    C.A.ANUPAMAN
                    C.Y.VIJAY KUMAR
                    MANJU E.R.
                    DILU JOSEPH
                    ANANDHU SATHEESH
                    ALINT JOSEPH



RESPONDENTS:

    1     DEBTS RECOVERY TRIBUNAL - II
          1ST FLOOR, KERALA STATE HOUSING BOARD BUILDING,
          PANAMPILLY NAGAR, ERNAKULAM, PIN - 682 036.

    2     DHANALAKSHMI BANK
          THAZHAKKARA BRANCH,
          421, MAVELIKKARA- PANDALAM ROAD,
          KUNNAM PO, ALAPPUZHA, PIN - 690 108.
          REPRESENTED BY ITS MANAGER.
 O.P (DRT) No.12/2023               2

     3      AUTHORISED OFFICER/ CHIEF MANAGER
            DHANALAKSHMI BANK, THAZHAKKARA BRANCH,
            421, MAVELIKKARA- PANDALAM ROAD,
            KUNNAM P.O, ALAPPUZHA, PIN - 690 108.

            BY ADVS.
                   ARAVIND BABU
                   C.K.KARUNAKARAN,SC,DHANALAKSHMI BAN(SC-855)
                   REMIL REGI GEORGE(K/479/2022)




      THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP FOR
ADMISSION ON 17.01.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 O.P (DRT) No.12/2023               3




                       JUDGMENT

When this matter is taken up for consideration today,

learned counsel appearing for the petitioners seeks permission to

withdraw the original petition.

Accordingly, the original petition will stand dismissed as

withdrawn.

Sd/-

GOPINATH P.

JUDGE

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