Musthafa vs The Special Tahsildar (Land ...
2023 Latest Caselaw 1061 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                        WP(C) NO. 1315 OF 2023
PETITIONER:

          MUSTHAFA
          AGED 52 YEARS
          S/O MOHAMMED, PULAKKAVIL
          EDAYUR NORTH P.O., EDAYUR VILLAGE
          MALAPPURAM DISTRICT, PIN - 676552.

          BY ADVS.
          VIJAI MATHEWS
          JOSEPH THEKKEKURUVANAL


RESPONDENTS:

    1     THE SPECIAL TAHSILDAR (LAND REFORMS)
          LAND TRIBUNAL, THIRUR, THIRUR P.O.,
          MALAPPURAM DISTRICT - 679101.

    2     VILLAGE OFFICER, EDAYUR VILLAGE
          THIRUR TALUK,
          MALAPPURAM DISTRICT - 676552.

          SMT. C.S. SHEEJA, SR.GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 1315 OF 2023

                                    2

                              T.R. RAVI, J.
              --------------------------------------------
                     W.P. (C) No.1315 of 2023
                  --------------------------------------------
             Dated this the 17th day of January, 2023

                             JUDGMENT

The prayer made in the writ petition is for an early disposal of

S.M.Nos.2689 & 2690 of 2022 pending before the 1 st respondent.

In view of the directions which have already been issued by

this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of

2022, this writ petition is disposed of directing the 1 st respondent

to take up S.M.Nos.2689 & 2690 of 2022 and dispose of the same

within 24 months from the date of receipt of a copy of this

judgment.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 1315 OF 2023

APPENDIX OF WP(C) 1315/2023

PETITIONER'S EXHIBITS

Exhibit-P1 TRUE COPY OF THE SUO MOTO REPORT REGARDING THE SUO-MOTO PROCEEDINGS IN SM NO. 2689/2022, DATED 27-7-2022.

Exhibit-P2 TRUE COPY OF THE SUO MOTO REPORT REGARDING THE SUO-MOTO PROCEEDINGS IN SM NO. 2690/2022, DATED 27-7-2022.