Muhammed vs The Special Tahsildar (Land ...
2023 Latest Caselaw 1060 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                        WP(C) NO. 1349 OF 2023
PETITIONER:

          MUHAMMED
          AGED 74 YEARS
          S/O KUNJAHAMAD, MANNENGODE HOUSE
          KOPPAM, PALAKKAD - 679307.

          BY ADVS.
          VIJAI MATHEWS
          JOSEPH THEKKEKURUVANAL


RESPONDENTS:

    1     THE SPECIAL TAHSILDAR (LAND REFORMS)
          PATTAMBI , MINI CIVIL STATION OTTAPPALAM,
          PALAKKAD DISTRICT- 679104.

    2     VILLAGE OFFICER, KOPPAM VILLAGE,
          PATTAMBI TALUK, PALAKKAD DISTRICT - 678001.

          SMT. C.S. SHEEJA, SR.GP.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 1349 OF 2023

                                    2

                              T.R. RAVI, J.
              --------------------------------------------
                     W.P.(C) No.1349 of 2023
                  --------------------------------------------
             Dated this the 17th day of January, 2023

                             JUDGMENT

The petitioner is a senior citizen, who seeks early disposal of

S.M.No.1971/2022 pending before the 1 st respondent. This Court

had already issued directions regarding disposal of such matters in

WP(C) No.28398 of 2017 and WP(C) No.17012 of 2022.

In such circumstances, this writ petition is disposed of

directing the 1st respondent to take up S.M.No.1971/2022 and

dispose of the same within six months from the date of receipt of a

copy of this judgment.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 1349 OF 2023

APPENDIX OF WP(C) 1349/2023

PETITIONER'S EXHIBITS

Exhibit-P1 TRUE COPY OF THE RECEIPT REGARDING THE SUO-MOTO PROCEEDINGS SM NO. 1971 OF 2022 DATED 08-12- 2022.