Sreelal L.B vs Union Of India Represented
2023 Latest Caselaw 1037 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     TUESDAY, THE 17TH DAY OF JANUARY 2023 / 27TH POUSHA, 1944
                         WP(C) NO. 400 OF 2023
PETITIONER:

          SREELAL L.B
          AGED 53 YEARS
          NO.892331488, EX-CONSTABLE,
          CENTRAL INDUSTRIAL SECURITY FORCE,
          FORMERLY OF CISF UNIT NLC NEYVELI,
          JAWAHARLAL NEHRU ROAD, TOWNSHIP ROAD,
          BLOCK-16, NEYVELI TOWNSHIP, CUDDALORE DISTRICT,
          TAMILNADU, PIN : 607801, PRESENTLY RESIDING AT
          "SREE VISAKH", VALIAVILA, EDAKKOD.P.O,
          NEMOM, THIRUVANANTHAPURAM, KERALA
          , PIN - 695020
          BY ADV T.SANJAY


RESPONDENTS:

    1     UNION OF INDIA REPRESENTED
          SECRETARY,
          MINISTRY OF HOME AFFAIRS, NORTH BLOCK, NEW DELHI, PIN -
          110001
    2     THE DIRECTOR GENERAL/CISF
          CISF HEAD QUARTERS, CGO COMPLEX,
          LODHI ROAD NEW DELHI
          , PIN - 110003
    3     THE INSPECTOR GENERAL/CISF
          SOUTH SECTOR HEAD QUARTERS,
          CHPT CAMPUS, CHENNAI,PIN
          , PIN - 600013
    4     THE DEPUTY INSPECTOR GENERAL/CISF
          CISF UNIT NLC NEYVELI, JAWAHARLAL NEHRU ROAD,
          TOWNSHIP ROAD, BLOCK-16, NEYVELI TOWNSHIP, CUDDALORE
          DISTRICT, TAMILNADU
          , PIN - 607801
    5     THE COMMANDANT
          CISF UNIT NLC NEYVELI, JAWAHARLAL NEHRU ROAD, TOWNSHIP
          ROAD, BLOCK-16, NEYVELI TOWNSHIP, CUDDALORE DISTRICT,
          TAMILNADU, PIN - 607801
          BY ADV.MANU.S-DSGI
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.01.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.400 OF 2023

                                        2




                               JUDGMENT

Dated this the 17th day of January, 2023

It is submitted by the learned counsel

appearing on either side that the request made by

the petitioner has been rejected by order dated

07.01.2023.

Therefore, this writ petition is closed

without prejudice to the rights of the petitioner to

challenge the order passed in appropriate

proceedings.

Sd/-

ANU SIVARAMAN JUDGE SSK/17/01 W.P.(C)No.400 OF 2023

APPENDIX PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE FINAL ORDER NO.(3326) DATED 22.04.2000 ISSUED BY THE COMMANDANT, CISF UNIT NLC NEYVELI Exhibit P2 TRUE COPY OF THE REPRESENTATION DATED 29.11.2021 PREFERRED BY THE PETITIONER ADDRESSED TO THE 2ND RESPONDENT

SSK //TRUE COPY// PA TO JUDGE