Citation : 2023 Latest Caselaw 2669 Ker
Judgement Date : 28 February, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 28TH DAY OF FEBRUARY 2023 / 9TH PHALGUNA, 1944
WP(C) NO. 16982 OF 2022
PETITIONER:
RAMESH
S/O.KUMARAN, PUTHENPURAKKAL HOUSE, NADAVARAMBU,
IRINJALAKUDA, MUKUNDAPURAM TALUK,
THRISSUR DISTRICT - 680 661.
BY ADVS.
G.HARIHARAN
PRAVEEN.H.
K.S.SMITHA
V.R.SANJEEV KUMAR
ANJALY T.A
AISWARYA SOMAN
RESPONDENTS:
1 THE KALLAMKUNNU SERVICE SAHAKARANA BANK LTD. (R 314)
P.O.NADAVARAMBU, THRISSUR DISTRICT - 680 661,
REPRESENTED BY ITS SECRETARY.
2 SPECIAL SALE OFFICER NUMBER V
OFFICE OF THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), IRINJALAKUDA, MUKUNDAPURAM TALUK,
THRISSUR DISTRICT - 680 121.
3 REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION, THYCAUD P.O.,
THIRUVANANTHAPURAM - 695 014.
4 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
CO-OPERATIVE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM -695 001.
5 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
CO-OPERATIVE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
WP(C) NOs.16982/2022 & 6085/2023
2
6 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
CIVIL STATION, AYYANTHOLE, THRISSUR DISTRICT - 680 003.
BY ADV P.C.SASIDHARAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2023, ALONG WITH WP(C).6085/2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NOs.16982/2022 & 6085/2023
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 28TH DAY OF FEBRUARY 2023 / 9TH PHALGUNA, 1944
WP(C) NO. 6085 OF 2023
PETITIONERS:
1 RAMESH
S/O.KUMARAN, PUTHENPURAKKAL HOUSE, NADAVARAMBU,
IRINJALAKUDA, MUKUNDAPURAM TALUK, THRISSUR DISTRICT,
PIN - 680 661.
2 GINI RAMESH
W/O P.K. RAMESH, PUTHENPURAKKAL HOUSE, NADAVARAMBU,
IRINJALAKUDA, MUKUNDAPURAM TALUK, THRISSUR DISTRICT,
PIN - 680 661.
3 PINKY MANOJ
W/O MANOJ , PUTHENPURAKKAL HOUSE, NADAVARAMBU,
IRINJALAKUDA, MUKUNDAPURAM TALUK, THRISSUR DISTRICT,
PIN - 680 661.
4 PUSHKALA.P.K
D/O KUMARAN , PUTHENPURAKKAL HOUSE, NADAVARAMBU,
IRINJALAKUDA, MUKUNDAPURAM TALUK, THRISSUR DISTRICT,
PIN - 680 661.
BY ADVS.
G.HARIHARAN
PRAVEEN.H.
K.S.SMITHA
V.R.SANJEEV KUMAR
GENTLE C.D.
RESPONDENTS:
1 THE KALLAMKUNNU SERVICE SAHAKARANA BANK LTD(R 314)
P.O. NADAVARAMBU , THRISSUR, DISTRICT,PIN - 680 661.
REPRESENTED BY ITS SECRETARY.
WP(C) NOs.16982/2022 & 6085/2023
4
2 SPECIAL SALE OFFICER
IRINJALAKKUDA KALLUMKUNNU GROUP,
OFFICE OF THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), IRINJALAKUDA, MUKUNDAPURAM TALUK,
THRISSUR DISTRICT, PIN - 680 121.
3 REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION, THYCAUD P.O,
THIRUVANANTHAPURAM, PIN - 695 014.
4 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
CO-OPERATIVE DEPARTMENT, SECRETARIAT,
THIRUVANANANTHAPURAM, PIN - 695 001.
5 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
CIVIL STATION, AYYANTHOLE,
THRISSUR DISTRICT, PIN - 680 003.
BY ADV P.C SASIDHARAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.02.2023, ALONG WITH WP(C).16982/2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NOs.16982/2022 & 6085/2023
5
JUDGMENT
[WP(C) Nos.16982/2022, 6085/2023]
When this matter is taken up for consideration today,
learned counsel appearing for the petitioners in these cases
seeks permission to withdraw these Writ Petitions, reserving
the liberty of the petitioners to approach the Bank with a
reasonable proposal for settlement of liabilities.
Accordingly, these Writ Petitions are dismissed as
withdrawn reserving the liberty of the petitioners in these
cases to approach the Bank with a proposal for settlement of
liabilities.
Sd/-
GOPINATH P.
JUDGE ats
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