A.Unni vs Tata Finance Ltd
2023 Latest Caselaw 2646 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
       THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 FRIDAY, THE 24TH DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944
                     WP(C) NO. 31320 OF 2003
PETITIONER:

            A.UNNI
            BY ADVS.
            SRI.T.M.SUNIL
            SMT.S.CHITHRA


RESPONDENT:

            TATA FINANCE LTD.




     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   24.02.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.31320 of 2003

                                     2




                      MOHAMMED NIAS. C.P.,J
                              -----------
                        WP(C) No.31320 of 2003
                         ------------------
                 Dated this the 24th day of February, 2023


                              JUDGMENT

This writ petition is filed in the year 2003 with a request to

dispose of the case pending in the lower court. At this distance of

time, nothing survives for consideration in this writ petition and the

same is accordingly closed.

Sd/- MOHAMMED NIAS C.P., JUDGE

dlk/24.2.2023