Prasanna Sahteesh vs Union Of India
2023 Latest Caselaw 2625 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 FRIDAY, THE 24TH DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944
                     WP(C) NO. 32722 OF 2004
PETITIONER:

            PRASANNA SAHTEESH
            KUTTOOR P.O., THIRUVALLA-6.
            BY ADV SRI.T.D.SALIM


RESPONDENTS:

    1       UNION OF INDIA
            MINISTRY OF DEFENCE, NEW DELHI.
    2       OIC RECORDS ASSAM REGIMENT ABHILAKSH
            KARYALAYA RECORDS THE ASSAM REGIMENT,,
            HAPPY VALLEY, SHILLONG.
            BY ADV SMT.O.H.NAZEEBA
            BY SRI.S.MANU, DSGI



     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   24.02.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.32722 of 2004

                                    2




                     MOHAMMED NIAS. C.P.,J
                             -----------
                       WP(C) No.32722 of 2004
                        ------------------
                Dated this the 24th day of February, 2023


                             JUDGMENT

This writ petition is of the year 2004 claiming appointment

under the Dying Harness Scheme.

The writ petition is closed without prejudice to the right of the

petitioner to approach the authorities in case there is any subsisting

cause of action.

Sd/- MOHAMMED NIAS C.P., JUDGE

dlk/24.2.2023