Rama Varma Club vs K.R Jyothilal Ias
2023 Latest Caselaw 2603 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
         THE HONOURABLE MR. JUSTICE SATHISH NINAN
FRIDAY, THE 24TH DAY OF FEBRUARY 2023 / 5TH PHALGUNA, 1944
                 CON.CASE(C) NO. 139 OF 2023
 AGAINST THE ORDER DATED 15-02-2022 IN WP(C) 4933/2022 OF
                    HIGH COURT OF KERALA
PETITIONER/WRIT PETITIONER:

         RAMA VARMA CLUB
         AGED 54 YEARS
         RAMAVARMA CLUB, CLUB ROAD, ERNAKULAM, COCHIN,
         REPRESENTED BY ITS SECRETARY, SHRI. ASHOK KUMAR
         S, PIN - 682011
         BY ADVS.
         M.S.SAJEEV KUMAR
         LAKSHMI S KUMAR

RESPONDENT/1ST RESPONDENT:

         K.R JYOTHILAL IAS
         AGED 53 YEARS
         PRESENTLY SERVING AS PRINCIPAL SECRETARY,
         MINISTRY OF EXCISE, GOVERNMENT OF KERALA,
         SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
         BY ADV ADVOCATE GENERAL OFFICE KERALA

OTHER PRESENT:

         SRI. V.K.SUNIL, GP.

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 24.02.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Cont.Case.(C).No.139 of 2023

                               -:    2    :-




                     Sathish Ninan, J.
              ==============================
               Cont.Case (C).No.139 of 2023
                ==========================
         Dated this the 24th day of February, 2023


                               JUDGMENT

The directions in the order have since been

complied with. The request of the petitioner was

declined by the authority.

Leaving open the contentions of the petitioner to

be urged in the writ petition which is still pending,

the contempt case is closed.

Sd/-

Sathish Ninan, Judge

rsr Cont.Case.(C).No.139 of 2023

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APPENDIX OF CON.CASE(C) 139/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE ORDER DATED 15-

02-2022 PASSED BY THIS HON'BLE COURT IN W.P(C) NO. 4933/2022 Annexure A2 TRUE COPY OF THE APPLICATION DATED 24-

01-2022, SUBMITTED BEFORE THE 1ST RESPONDENT Annexure A3 TRUE COPY OF THE REMINDER LETTER DATED 19-03-2022, SUBMITTED BEFORE THE 1ST RESPONDENT.