M.K. Vyas vs Dr. A. Jayathilak
2023 Latest Caselaw 2355 Ker

Con.Case(C) No.96/2023                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                  Friday, the 10th day of February 2023 / 21st Magha, 1944
                   CONTEMPT CASE(C) NO. 96 OF 2023(S) IN WP(C) 25578/2021

   PETITIONER/WRIT PETITIONER IN WP(C) 25578/2021:


           M.K. VYAS, AGED 76 YEARS, S/O. FALGUNAN,
           R/O. NOUKA 71/728, KEERTHI NAGAR,
           ERNAKULAM, PIN CODE - 682 026.

         BY ADVOCATES M/S. SASI M.R., B.G.HARINDRANATH.

   RESPONDENTS/RESPONDENTS IN WP(C) 25578/2021:


       1. DR.A. JAYATHILAK, SECRETARY, REVENUE DEPARTMENT, GOVERNMENT
          SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
       2. RENJITH GEORGE, TAHSILDAR, KANAYANOOR THALUK, ERNAKULAM - 682 301.
       3. MUHAMMAD SHAFI, TAHSILDAR (LR), KANAYANOOR THALUK, ERNAKULAM - 682
          301.

            BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   10.02.2023, the court on the same day passed the following:

                                             ORDER

Learned Government Pleader submitted today that the directions in

the judgment have been complied with. He shall, therefore, file a

statement to that effect.

List on 15/02/2023.

Sd/- DEVAN RAMACHANDRAN JUDGE

10-02-2023 /True Copy/ Assistant Registrar