M/S Medicina Unanai Hospital (P) ... vs The South Indian Bank Ltd
2023 Latest Caselaw 2199 Ker

RP No.188/2023                          1/3

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                  THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
             Friday, the 10th day of February 2023 / 21st Magha, 1944
                   RP NO. 188 OF 2023 IN WP(C) No.22686/2021(I)
   REVIEW PETITIONERS/PETITIONERS IN WP(C)

      1. M/S MEDICINA UNANAI HOSPITAL (P) LTD CHEPPANGATHODY HOUSE
         ,KARUMBULLY, MARUTHUR P.O , PATTAMBI , PALAKKAD DT.,679306 REP BY
         ITS MANAGING DIRECTOR, DR.ABDUL VAHAB C, S/O MUHAMED MUSALIYAR,AGED
         40, RESIDING AT CHEPPANGATHODY HOUSE, KARUMBULLY,MARUTHUR P.O
         ,PATTAMBI , PALAKKAD DT., PIN - 679306
      2. DR.ABDUL VAHAB C, AGED 40 YEARS, S/O MUHAMED MUSALIYAR RESIDING AT
         CHEPPANGATHODY HOUSE ,KARUMBULLY, MARUTHUR P.O ,PATTAMBI , PALAKKAD
         DT., PIN - 679306
      3. ASHRAF C, AGED 47 YEARS, S/O MUHAMED MUSALIYAR, RESIDING AT
         CHEPPANGATHODY HOUSE, KARUMBULLY, MARUTHUR P.O ,PATTAMBI , PALAKKAD
         DT., PIN - 679306

   RESPONDENTS/RESPONDENTS IN WP(C):

      1. THE SOUTH INDIAN BANK LTD, T.B ROAD MISSION QUARTERS, THISSUR PIN
         680001 REP BY ITS MANAGING DIRECTOR.
      2. THE AUTHORIZED OFFICER, THE SOUTH INDIAN BANK LTD REGIONAL OFFLCE ,
         733/2 ,1ST FLOOR , DD ARCADE BUILDING , CHITTOOR ROAD ,
         MANAPULLIKAVU , KUNNATHURMEDU ,PALAKKAD , PIN - 678013
      3. THE BRANCH MANAGER, THE SOUTH INDIAN BANK LTD ,WARD NO.XVII KOPPANS
         OUTLET MALL ,GROUND FLOOR , MAIN ROAD ,SHORNUR ,PALAKKAD DT, , PIN -
         679121


        This Review petition praying that in the circumstances stated in the
   affidavit filed along with the WP(C) the High Court be pleased to direct
   the respondents not to proceed any further on the Annexure A2 Notice of
   the Advocate Commission dated 25-01-2023, in the interest of justice
   during the pendency of this Review Pettiion.

         This Review petition coming on for orders upon perusing the
   petition and the affidavit filed in support of RP and this court's
   judgment dated 11-01-2022 IN WP(C) and upon hearing the arguments of
   M/s.M.R.REENA,P.S.SUJETH, Advocates for Review Petitioners,and of
   SRI.SUNIL SHANKAR, Advocate for R1 to R3 in RP/WP(C) , the court passed
   the following:
 RP No.188/2023                                2/3




                                          ORDER

The learned counsel for the respondent seeks time to file an objection to the delay petition.

Respondent counsel shall get instructions.

Post on 10-03-2023.

In the meantime, coercive action shall be kept in abeyance for a period of 4 weeks, on condition that petitioners deposit an amount of Rs.12,50,000/- (Rupees Twelve lakh fifty thousand only) on or before 28-02-2023.

                                                Sd/- BECHU KURIAN THOMAS JUDGE




10-02-2023                      /True Copy/                           Assistant Registrar
 RP No.188/2023                 3/3

                    APPENDIX OF RP 188/2023
Annexure A 2     A TRUE COPY OF THE NOTICE OF THE ADVOCATE COMMISSION
                 DATED 25/1/2023