Shibu vs State Of Kerala
2023 Latest Caselaw 2190 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
FRIDAY, THE 10TH DAY OF FEBRUARY 2023 / 21ST MAGHA, 1944
                     OP(CRL.) NO. 521 OF 2017
 AGAINST THE ORDER/JUDGMENTCMP 14/2016 OF FAMILY COURT,
                             IRINJALAKUDA
PETITIONER:

            SHIBU
            AGED 48 YEARS, S/O.CHALIPURATH VASU, KARUVANNUR
            DESOM, PORATHISSERY VILLAGE, MUKUNDAPURAM
            TALUK.

            BY ADV SRI.K.B.PRADEEP


RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY THE PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, ERNAKULAM-682031.
    2       SINDHU
            AGED 35 YEARS, W/O.CHALIPURTH SHIBU, KARUVANNUR
            DESOM,PORATHISSERY VILLAGE,
            MUKUNDAPURAM TALUK-680 711.
    3       AKSHAY, AGED 14 YEARS (MINOR),
            S/O.CHALIPURATH SHIBU & SINDHU
    4       ATHUL, AGED 7 YEARS (MINOR),
            S/O CHALIPURATH SHIBU & SINDHU (MINOR
            RESPONDENTS ARE REPRESENTED BY THEIR MOTHER,
            2ND RESPONDENT).


            BY ADV
            SRI.P.M.PRASANTH .G.P.


        THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
10.02.2023,    THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 OP(Crl)No.521/2017

                                ..2..




                           JUDGMENT

Dated this the 10th day of February, 2023

Ext.P4 order granting interim maintenance is under

challenge in this original petition.

2. I have heard the learned counsel for the petitioner.

3. The court below granted interim maintenance at the

rate of Rs.2,000/- to the wife and Rs.1,500/- each to the

children as per Ext.P4 order and it was passed five years back.

I see no illegality or impropriety in the impugned order.

Accordingly, this original petition is dismissed.

Sd/-

DR.KAUSER EDAPPAGATH, JUDGE

ded/10.02.2023 OP(Crl)No.521/2017

..3..

APPENDIX OF OP(CRL.) 521/2017

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PETITION FOR MAINTENANCE MC NO.225/2015 FILED BY

EXHIBIT P2 TRUE COPY OF THE OBJECTION FILED BY THE PETITIONER HEREIN TO EXHIBIT P-1. EXHIBIT P3 TRUE COPY OF THE INTERIM MAINTENANCE PETITION CMP.NO.14/2016 EXHIBIT P4 CERTIFIED COPY OF THE ORDER DATED 16.08.2017 OF FAMILY COURT, IRINJALAKUDA IN CMP NO.14/2016.

PETITIONER EXHIBIT : NIL