[email protected] [email protected] Kavya vs State Of Kerala
2023 Latest Caselaw 2019 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                 THE HONOURABLE MR.JUSTICE K. BABU
      FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
                     TR.P(CRL.) NO. 89 OF 2022
   AGAINST THE ORDER/JUDGMENT SC 658/2020 OF FAST TRACK SPECIAL
                    COURT, (POCSO) KUNNAMKULAM
PETITIONER/S:
     1     [email protected] [email protected] KAVYA
           AGED 36 YEARS
           AGED 36 YEARS W/O ANEESH KUMAR
           VAZHELIPARAMBIL HOUSE,ANNAMANADA, KALLOOR ,
           THRISSUR DISTRICT -, PIN - 680302
     2     ANEESH KUMAR
           AGED 48 YEARS
           S/O SUMBRAMANYAN ,
           VAZHELIPARAMBIL HOUSE,ANNAMANADA, KALLOOR,
           THRISSUR DISTRICT -, PIN - 680302
           BY ADVS.
           K.M.MUHAMMED HUSSAIN
           K.V.SREE VINAYAKAN
           MANUMON A.
           JAYAN KUTTICHAKKU


RESPONDENT/S:
     1     STATE OF KERALA
           REPRESENTED BY PUBLIC PROSECUTOR,
           HIGH COURT OF KERALA, PIN - 682031
     2     STATION HOUSE OFFICER
           MALA POLICE STATION ,MALA,
           THRISSUR DISTRICT, PIN - 680729
     3     DEPUTY SUPERINTEND OF POLICE
           DCRB, THRISSUR RURAL ,CHALAKKUDY,
           THRISSUR DISTRICT-, PIN - 680735
     4     XXXXXXXXXX
           XXXXXXXXXX XXXXXXXXXX
     5     CHANDRAN @ CHANDRAMOHAN
           S/O VASUDEVAN CHIRAYTH HOUSE , GANESHAMANGALAM,
           VADANAPALLY. THRISSUR DISTRICT, PIN - 680614
           BY ADV PUBLIC PROSECUTOR


    THIS TRANSFER PETITION (CRIMINAL) HAVING COME UP FOR
ADMISSION ON 03.02.2023, ALONG WITH Tr.P(Crl.).90/2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR.JUSTICE K. BABU
        FRIDAY, THE 3RD DAY OF FEBRUARY 2023 / 14TH MAGHA, 1944
                        TR.P(CRL.) NO. 90 OF 2022
AGAINST THE ORDER/JUDGMENTSC 667/2020 OF FAST TRACK SPECIAL COURT,
                          (POCSO) IRINJALAKUDA
PETITIONER/S:

            [email protected] [email protected] KAVYA
            AGED 36 YEARS
            W/O ANEESH KUMAR VAZHELIPARAMBIL HOUSE,ANNAMANADA,
            KALLOOR, THRISSUR DISTRICT -, PIN - 680302
            BY ADVS.
            K.M.MUHAMMED HUSSAIN
            K.V.SREE VINAYAKAN
            MANUMON A.
            JAYAN KUTTICHAKKU


RESPONDENT/S:

    1       STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, PIN - 682031
    2       STATION HOUSE OFFICER
            MALA POLICE STATION,
            THRISSUR DISTRICT-, PIN - 680729
    3       DEPUTY SUPERINTEND OF POLICE
            DCRB, THRISSUR RURAL ,CHALAKKUDY
            THRISSUR DISTRICT-, PIN - 680735
    4       XXXXXXXXXX
            XXXXXXXXXX XXXXXXXXXX
            BY ADV PUBLIC PROSECUTOR


     THIS    TRANSFER    PETITION   (CRIMINAL)   HAVING   COME   UP   FOR
ADMISSION ON 03.02.2023, ALONG WITH Tr.P(Crl.).89/2022, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
                                K.BABU, J.
                    --------------------------------------
                   Tr.P.(Crl.) NO. 89 & 90 of 2022
                   ---------------------------------------
             Dated this the 03rd day of February, 2023



                               ORDER

The petitioners seek permission to withdraw the transfer

petitions. Permission granted. The transfer petitions are dismissed

as withdrawn.

Sd/-

K. BABU,

JUDGE

SM