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Ryhanathussgniyya C vs Kerala University Of Health ...
2023 Latest Caselaw 1865 Ker

Citation : 2023 Latest Caselaw 1865 Ker
Judgement Date : 1 February, 2023

Kerala High Court
Ryhanathussgniyya C vs Kerala University Of Health ... on 1 February, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
    WEDNESDAY, THE 1ST DAY OF FEBRUARY 2023 / 12TH MAGHA, 1944
                        WP(C) NO. 3091 OF 2023
PETITIONER:

          RYHANATHUSSGNIYYA C
          AGED 22 YEARS
          D/O MOHHAMMED
          CHANGANAKKATTIL, KURUMBATHUR PO, MALAPPURAM DIST, PIN -
          676301

          BY ADVS.
          DINOOP P.D.
          M.R.SUDHEENDRAN
          SARITHA NANDANAN



RESPONDENTS:

    1     KERALA UNIVERSITY OF HEALTH SCIENCES REPRESENTED BY ITS
          VICE CHANCELLOR,
          KERALA UNIVERSITY OF HEALTH SCIENCES REPRESENTED BY ITS
          VICE CHANCELLOR, MEDICAL
          COLLEGE PO, TRICHUR, PIN - 680596

    2     VISHNU GURUDEV COLLEGE REPRESENTED BY ITS DIRECTOR
          VISHNU GURUDEV COLLEGE REPRESENTED BY ITS DIRECTOR,
          KULAPULLY, SHORNOOR, PIN - 679122

    3     THE PRINCIPAL
          THE PRINCIPAL, VISHNU GURUDEV COLLEGE, KULAPULLY,
          SHORNOOR, PIN - 679122

    4     NEHRU COLLEGE OF PHARMACY REPRESENTED BY ITS PRINCIPAL
          NEHRU COLLEGE OF PHARMACY REPRESENTED BY ITS PRINCIPAL,
          PAMPADY,
          TRICHUR, PIN - 680588

          BY ADV P.SREEKUMAR, SC FOR R1




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.02.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                      2
WP(C) NO. 3091 OF 2023




                         Sathish Ninan, J.
                  ==============================
                     W.P.(C).No.3091 of 2023
                    ==========================
             Dated this the 1st day of February, 2023

                              JUDGMENT

The learned counsel for the petitioner submits that in

view of subsequent developments, he is not pursuing the writ

petition. Accordingly, the writ petition is dismissed as

withdrawn.

Sd/-

Sathish Ninan, Judge rsr

WP(C) NO. 3091 OF 2023

APPENDIX OF WP(C) 3091/2023

PETITIONER EXHIBITS

Exhibit1 THE REPRESENTATION DATED 8/11/2022 SUBMITTED BY THE PETITIONER TO THE 2 ND RESPONDENT

Exhibit P2 THE EXPLANATION DATED 26/12/2022 SUBMITTED BY THE 2 ND RESPONDENT BEFORE THE KERALA WOMEN CELL

Exhibit P3 THE REPLY DATED 29/12/2022 SUBMITTED BY THE PETITIONER

Exhibit P4 THE RELEVANT PAGES OF ADMISSION PROSPECTUS FOR PROFESSIONAL DEGREE COURSES 2022

 
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