Sreedharan Kizhakkeparambil vs 1. The Station House Officer- ...
2023 Latest Caselaw 1795 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    WEDNESDAY, THE 1ST DAY OF FEBRUARY 2023 / 12TH MAGHA, 1944
                       WP(CRL.) NO. 93 OF 2023


PETITIONER:

          SREEDHARAN KIZHAKKEPARAMBIL,
          AGED 74 YEARS,
          S/O LATE. KORAN, KIZHAKKEPARAMBIL HOUSE,
          KUNNAMANGALAM P.O., KOZHIKODE DISTRICT,
          PIN - 673 571.

          BY ADVS.
          JOSEPH GEORGE
          BIJO THOMAS GEORGE
          P.A.REJIMON
          SAJEEV JOHN T.



RESPONDENTS:

    1     THE STATION HOUSE OFFICER- KUNNAMANGALAM POLICE STATION
          KUNNAMANGALAM P.O, KOZHIKODE DISTRICT, PIN - 673571

    2     THE DISTRICT POLICE CHIEF- KOZHIKODE CITY,
          OFFICE OF THE DISTRICT POLICE CHIEF KOZHIKODE CITY,
          PAVAMANI ROAD, THAZHEKOD, KOZHIKODE DISTRICT,
          PIN - 673 001.

    3     STATE OF KERALA,
          REPRESENTED BY SECRETARY (HOME),
          GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695 001.

    4     C.K. KRISHNANKUTTY,
          AGED 74 YEARS,
          S/O KESAVAN, DHANYA BHAVAN, PULIYANMALA P.O,
          VANDANMEDU, UDUMBANCHOLA TALUK,
          IDUKKI DISTRICT, PIN - 685 554.

    5     V.K DHANAPALAN,
          AGED 58 YEARS,
          S/O KANNAN, CHITRA BHAVAN, PULIYANMALA P.O, VANDANMEDU,
          UDUMBANCHOLA TALUK, IDUKKI DISTRICT, PIN - 685 554.
  W.P.(Crl.)No.93 OF 2023
                                  2

    6       K.K. SAJIKUMAR,
            AGED 54 YEARS,
            FATHER'S NAME NOT KNOWN TO PETITIONER,
            DEVI VILASAM, PULIYANMALA P.O, VANDANMEDU,
            IDUKKI DISTRICT, PIN - 685 554.

            PP SMT. SREEJA V




     THIS    WRIT   PETITION   (CRIMINAL)   HAVING   COME   UP   FOR
ADMISSION ON 01.02.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
  W.P.(Crl.)No.93 OF 2023
                                       3


                    BECHU KURIAN THOMAS, J.
                      --------------------------------
                      W.P.(Crl).No.93 of 2023
                     ---------------------------------
              Dated this the 1st day of February, 2023

                              JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw this writ petition with liberty to move the jurisdictional

Magistrate Court.

Reserving the liberty of the petitioner as aforesaid, this writ

petition is dismissed as withdrawn.

Sd/-

BECHU KURIAN THOMAS, JUDGE

ak W.P.(Crl.)No.93 OF 2023

APPENDIX OF WP(CRL.) 93/2023

PETITIONER'S EXHIBITS:-

Exhibit P-1 TRUE PHOTOCOPY OF THE FIRST INFORMATION REPORT DATED 02-07-2022 IN CRIME NO: 351 /2022 OF KUNNAMANGALAM POLICE.