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Saeed Rahman vs P.Vishnuraj
2023 Latest Caselaw 13695 Ker

Citation : 2023 Latest Caselaw 13695 Ker
Judgement Date : 21 December, 2023

Kerala High Court

Saeed Rahman vs P.Vishnuraj on 21 December, 2023

Author: N.Nagaresh

Bench: N.Nagaresh

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 21ST DAY OF DECEMBER 2023/30TH AGRAHAYANA, 1945
                CON.CASE(C) NO. 2429 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 41468/2022 OF HIGH COURT OF
                             KERALA
PETITIONERS/PETITIONERS:

    1     SAEED RAHMAN
          AGED 52 YEARS, S/O ABDUL RAHMAN,
          PEDIKAT HOUSE, NARAYANAN NAIR ROAD,
          PADAMUGAL, KAKKANAD P.O, ERNAKULAM DISTRICT,
          REPRESENTED BY THE POWER OF ATTORNEY HOLDER MR.
          ABDUL RAHMAN, S/O BEEPATHUMMA, AGED 86 YEARS,
          PEDIKAT HOUSE, NARAYANAN NAIR ROAD, PADAMUGAL,
          KAKKANAD P.O, ERNAKULAM DISTRICT, PIN - 682030.

    2     ZIYAD RAHMAN
          AGED 55 YEARS, S/O ABDUL RAHMAN,
          PEDIKAT HOUSE, NARAYANAN NAIR ROAD,
          PADAMUGAL, KAKKANAD P.O,
          ERNAKULAM DISTRICT, PIN - 682030.

          BY ADV T.K.AJITHKUMAR (VALATH)


RESPONDENT/1ST RESPONDENT:

          P.VISHNURAJ
          S/O FATHERS NAME NOT KNOWN TO THE PETITIONER
          REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL
          OFFICE, FORT KOCHI., PIN - 682001.

          BY ADV.SMT.SHEEJA C.S., SENIOR GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 21.12.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C)No.2429 of 2023

                                :2:




                         JUDGMENT

Dated this the 21st day of December, 2023

Counsel on either side submit that the directions of this

Court in the judgment dated 2012.2022 in W.P.(C) No.41468 of

2022 stand complied with.

Recording the said submission, the Contempt of Court Case

is closed.

Sd/-

N. NAGARESH JUDGE ams

APPENDIX OF CON.CASE(C) 2429/2023

PETITIONER ANNEXURES Annexure 1 THE CERTIFIED COPY OF THE JUDGMENT IN WP(C)NO.41468/2022 DATED 20-12-2022 Annexure 2 THE TRUE PHOTO COPY OF THE DEMAND DRAFT DATED 4-1-2023 Annexure 3 THE TRUE PHOTO COPY OF THE REGISTRATION SLIP DATED 24-1-2023

 
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