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Davis Antony vs State Of Kerala
2023 Latest Caselaw 13541 Ker

Citation : 2023 Latest Caselaw 13541 Ker
Judgement Date : 21 December, 2023

Kerala High Court

Davis Antony vs State Of Kerala on 21 December, 2023

Author: P Gopinath

Bench: P Gopinath

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE GOPINATH P.

 THURSDAY, THE 21ST DAY OF DECEMBER      2023 / 30TH AGRAHAYANA, 1945

                       WP(C) NO. 27909 OF 2018

PETITIONERS:

     1     DAVIS ANTONY AGED 54 YEARS RESIDING AT PULLENVEETTIL,
           CHALAKKUDY.P.O., THRISSUR.680 307., PIN - 680307
     2     BABU ANTONY AGED 40 YEARS RESIDING AT PATHADAN
           HOUSE,CHALAKKUDY P.O., THRISSUR, PIN - 680307
           BY ADV SINDHU N.G.

RESPONDENTS:

     1     STATE OF KERALA REPRESENTED BY THE HOME SECRETARY,
           GOVT. SECRETARIATE, THIRUVANANTHAPURAM-695 001., PIN -
           695001
     2     SUB INSPECTOR OF POLICE MUNNAR, REPRESENTED BY THE
           PUBLIC PROSECUTOR, HIGH COURT OF KERALA
     3     PRIYA.E.G., AGED 33 YEARS D/O. GOPALAN, RESIDING AT
           268/A, ERUPPASSERY HOUSE, MANATHALA, CHAVAKKAD,
           THRISSUR
           SMT.M.SUSEELA


           SRI NOUSHAD K.A. (SR PP)

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.12.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27909 OF 2018

                                2




                             JUDGMENT

Learned counsel appearing for the

petitioners would submit that the police have filed a refer

report in Crime No.375 of 2017 of Munnar Police Station,

Idukki District.

Considering the above submission, no further

orders are necessary in this writ petition. The writ petition

is, accordingly, closed.

Sd/-

GOPINATH P. JUDGE SSK/21/12 WP(C) NO. 27909 OF 2018

APPENDIX OF WP(C) 27909/2018

PETITIONER EXHIBITS

Exhibit P12 TRUE COPY OF THE REFER REPORT DATED 17 /08/2020 EXHIBIT P2 TRUE COPY OF THE F.I. STATEMENT DATED 22.03.2017 EXHIBIT P3 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT IN B.A.NO. 2300 OF 2017 DATED 03.04.2017 EXHIBIT P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT IN B.A. NO. 2206 OF 2017 DATED 03.04.2017 EXHIBIT P5 TRUE COPY OF THE PETITION FILED BY THE WIFE OF THE 1ST ACCUSED DATED 27.03.2017 EXHIBIT P6 TRUE COPY OF THE ORDER NO. D2-25250/2017/ID IN PROCEEDINGS OF THE DISTRICT POLICE CHIEF DATED 03.06.2017 EXHIBIT P1 CERTIFIED COPY OF THE F.I.R. DATED 22.03.2017 EXHIBIT P8 TRUE COPY OF THE INTIMATION DATED 23.03.2018 EXHIBIT P9 TRUE COPY OF THE DOCUMENT NO. 1732 OF 2015 DATED 11.09.2015 OF SRO DEVIKULAM EXHIBIT P10 TRUE COPY OF THE DOCUMENT NO. 1733 OF 2015 DATED 11.09.2015 OF SRO DEVIKULAM EXHIBIT P11 TRUE COPY OF THE DOCUMENT NO. 1734 OF 2015 DATED 11.09.2015 OF SRO DEVIKULAM EXHIBIT P7 TRUE COPY OF THE PETITION FILED BY THE WIFE OF THE 1ST ACCUSED DATED 08.03.2018

 
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