Aboobacker.M vs Shri. P. Vishnu Raj, Ias
2023 Latest Caselaw 13284 Ker

Kerala High Court

Aboobacker.M vs Shri. P. Vishnu Raj, Ias on 15 December, 2023

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

Con.Case(C) No.2836/2023                                1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
              Friday, the 15th day of December 2023 / 24th Agrahayana, 1945
                CONTEMPT CASE(C) NO. 2836 OF 2023(S) IN WP(C) 29089/2023

   PETITIONER/PETITIONER IN W.P.(C):


           ABOOBACKER.M, AGED 63 YEARS, S/O. M.A. KUTTY,
           MULLAPARAMBIL HOUSE, KALAMASSERY P.O.,
           ERNAKULAM DISTRICT - 683 104.

         BY ADVOCATE SRI. V.N. HARIDAS

   RESPONDENT/2ND RESPONDENT IN W.P.(C):


           SHRI. P. VISHNU RAJ, IAS,
           REVENUE DIVISIONAL OFFICER,
           RD OFFICE, FIRST FLOOR, K. B. JACOB ROAD,
           KOCHI, PIN - 682 001.

            BY GOVERNMENT PLEADER

        This Contempt of court case (civil) having come up for orders on
   15.12.2023, the court on the same day passed the following:
                                      ORDER

The learned Government Pleader submitted that the judgment dated

07/09/2023 in W.P.(C) No. 29089/2023 was complied with on 21/09/2023.

The learned Counsel for the petitioner seeks time to get

instructions.

Post on 08/01/2024.

Sd/- BECHU KURIAN THOMAS JUDGE

15-12-2023 /True Copy/ Deputy Registrar