Subina B.S vs State Of Kerala
2023 Latest Caselaw 13157 Ker

Kerala High Court

Subina B.S vs State Of Kerala on 15 December, 2023

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
FRIDAY, THE 15TH DAY OF DECEMBER 2023 / 24TH AGRAHAYANA, 1945
                      WP(C) NO. 42291 OF 2023
PETITIONER:

           SUBINA B.S,
           AGED 39 YEARS
           W/O GOPIKRISHNAN, UPSA ,VEEMANGALAM U.P SCHOOL,
           MOODADI P.O., KOZHIKODE(RESIDING AT ALOLA KANDI,
           PATHIYARAKKARA P.O., KOZHIKODE- 673105), PIN -
           673307
           BY ADVS.
           V.A.MUHAMMED
           M.SAJJAD
RESPONDENTS:
    1     STATE OF KERALA
          REPRESENTED BY ITS PRINCIPAL SECRETARY TO
          GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
          SECRETARIAT ANNEXE - II, THIRUVANANTHAPURAM,
          PIN - 695001
    2     THE DIRECTOR OF GENERAL EDUCATION,
          JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
    3     THE DEPUTY DIRECTOR OF EDUCATION,
          KOZHIKODE, PIN - 673001
    4     THE ASSISTANT EDUCATIONAL OFFICER,
          MELADY, KOZHIKODE, PIN - 673522
    5     THE MANAGER,
          VEEMANGALAM U.P SCHOOL, MOODADI P.O., KOZHIKODE,
          PIN - 673307
    6     THE HEADMISTRESS ,
          VEEMANGALAM U.P SCHOOL, MOODADI P.O., KOZHIKODE,
          PIN - 673307
OTHER PRESENT:

             SR.GP - NISHA BOSE
      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   15.12.2023,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C). No.42291 of 2023      :2:



                            VIJU ABRAHAM, J.
         --     -- -- -- -- -- -- -- -- -- -- -- --
                       W.P.(C) No.42291 of 2023
         --     -- -- -- -- -- -- -- -- -- -- -- --
                Dated this the 15th day of December, 2023

                             JUDGMENT

The petitioner has approached this Court seeking a direction

to the 1st respondent to consider and pass orders on Ext.P7 revision

petition, which was filed challenging Exts.P2 to P6 orders declining

sanction of additional divisions.

2. Heard the learned Senior Government Pleader also.

After hearing both sides, I am inclined to dispose of the above

writ petition with a direction to the 1 st respondent to consider and

pass orders on Ext.P7 revision petition, in the light of Exts.P8 to

P17, within an outer limit of four months from the date of receipt of

a copy of this judgment, after affording an opportunity of being

heard to the petitioner as well as the 5 th respondent Manager. The

petitioner shall produce a copy of the writ petition along with the

certified copy of the judgment before the 1st respondent.

Sd/-

VIJU ABRAHAM JUDGE sm/

APPENDIX OF WP(C) 42291/2023

PETITIONER EXHIBITS Exhibit P-1 TRUE COPY OF THE APPOINTMENT ORDER DATED 11.07.2022 Exhibit P-2 TRUE COPY OF THE STAFF FIXATION ORDER 2022-23 VIDE NO. D.DIS.D/44512/2022 DATED 21.08.2022 Exhibit P-3 TRUE COPY OF THE ORDER NO. B3/60301/2022 DATED 30.03.2023 OF 3RD RESPONDENT Exhibit P-4 TRUE COPY OF THE ORDER NO.RA4/75424/2023 DATED 23.08.2023 Exhibit P-5 TRUE COPY OF THE COMMUNICATION MADE BY 2ND RESPONDENT DATED 19.09.2023 Exhibit P-6 TRUE COPY STAFF FIXATION ORDER NO.

D/58919/2023 DATED 22.08.2023 Exhibit P-7 TRUE COPY OF THE REVISION PETITION SUBMITTED BY THE 5TH RESPONDENT BEFORE THE GOVERNMENT DATED 10.10.2023 Exhibit P-8 TRUE COPY OF THE ORDER NO.

B3/33095/89(12) DATED 31.12.1989 ISSUED BY 3RD RESPONDENT Exhibit P-9 TRUE COPY OF THE CIRCULAR NO.

32746/J1/92/G.EDN DATED 16.07.1992 Exhibit P-10 TRUE COPY OF G.O(RT) NO. 1918/2019/G.EDN DATED 27.05.2019 Exhibit P-11 TRUE COPY OF G.O(RT) NO. 1919/2019/G.EDN DATED 27.05.2019 Exhibit P-12 TRUE COPY OF G.O(RT) NO. 2643/2019/G.EDN DATED 01.07.2019 Exhibit P-13 TRUE COPY OF G.O(RT) NO. 2759/2019/G.EDN DATED 08.07.2019 Exhibit P-14 TRUE COPY OF G.O(RT) NO. 2906/2019/G.EDN DATED 18.07.2019 Exhibit P-15 TRUE COPY OF THE JUDGMENT IN W.P(C) NO.

15913/2021 DATED 16.03.2022 Exhibit P-16 TRUE COPY OF THE ORDER NO. RA 4 / 75053/2019/DGE / D.DIS DATED 04.02.2021 Exhibit P-17 TRUE COPY OF THE REVISED STAFF FIXATION ORDER NO. D/45724/2019 DATED 28.05.2021