Naseer. K. M vs State Of Kerala
2023 Latest Caselaw 13014 Ker

Kerala High Court

Naseer. K. M vs State Of Kerala on 8 December, 2023

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                 THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

        FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945

                           BAIL APPL. NO. 2238 OF 2022

       CRIME NO.1517/2021 OF MATTANCHERRY POLICE STATION, ERNAKULAM

   AGAINST THE ORDER/JUDGMENT CRMC 407/2022 OF DISTRICT COURT & SESSIONS

                                COURT, ERNAKULAM

PETITIONER/ACCUSED NO.2:

            NASEER. K. M
            AGED 49 YEARS
            SON OF MUHAMMED, HOUSE NO. 13/ 580, KOCHANGADI, KOCHI,
            ERNAKULAM (DIST), PIN - 682002

            BY ADVS.
            ANIL K.MUHAMED
            B.S.SURAJ KRISHNA



RESPONDENT/COMPLAINANT:

            STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA, PIN -
            682031


OTHER PRESENT:

            SMT. T.V. NEEMA, SR.PP




      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON 08.12.2023, THE

COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 BAIL APPL.NO.2238 OF 2022

                                   2




                            O R D E R

Learned Public Prosecutor submits that charge sheet has

already been filed in this case.

Recording the above submission, this Bail Application is

closed.

Sd/-

MOHAMMED NIAS C.P.

JUDGE shg