Citation : 2023 Latest Caselaw 13010 Ker
Judgement Date : 8 December, 2023
RSA No.255/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.BADHARUDEEN
Friday, the 8th day of December 2023 / 17th Agrahayana, 1945
IA.NO.1/2023 IN RSA NO. 255 OF 2023
AS 20/2021 OF III ADDITIONAL DISTRICT COURT,THODUPUZHA
OS 311/2014 OF MUNSIFF COURT,THODUPUZHA
PETITIONER/APPELLANT:
GEORGE JOSEPH, S/O. JOSEPH, AGED 69 YEARS, KUZHIPPILLIL HOUSE,
KARIMANNOOR KARA, KARIMANNOOR VILLAGE, THODUPUZHA TALUK PIN - 685581
RESPONDENTS/RESPONDENTS:
1. JAMES @ JIJI, S/O. OUSEPH,AGED 47 YEARS, KOCHIPARAMBIL HOUSE,
KARIMANNOOR KARA, KARIMANOOR VILLAGE, THODUPUZHA TALUK, IDUKKI -
685581
And others
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the execution
proceedings pursuant to the decree and judgment dated 09.12.2022 in
AS.No.20 of 2021 in the Court of Additional District Judge, Thodupuzha
till the disposal of the Regular Second Appeal.
This Application again coming on for orders upon perusing the
application and the affidavit filed in support thereof and this Court's
order dated 14.11.2023 and upon hearing the arguments of M/S.M.NARENDRA
KUMAR, B.RAJESH (KOTTAYAM), HARSHADEV M., Advocates for the petitioner and
of SRI.T.KRISHNANUNNI, Senior Advocate along with
M/S.M.DEVESH,MEENA.A.,VINOD RAVINDRANATH, M.R.MINI, K.C.KIRAN, ASHWIN
SATHYANATH, ANISH ANTONY ANATHAZHATH, THAREEQ ANVER K., Advocates for the
respondents 1 and 2, the court passed the following:
O R D E R
Interim order stands extended for a period of 5 weeks.
Sd/-A.BADHARUDEEN,JUDGE
08-12-2023 /True Copy/ Assistant Registrar
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