Gopinathan vs Sreejaya
2023 Latest Caselaw 13004 Ker

Kerala High Court

Gopinathan vs Sreejaya on 8 December, 2023

Author: P.Somarajan

Bench: P.Somarajan

OP(C) No.2596/2023                            1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                        THE HONOURABLE MR.JUSTICE P.SOMARAJAN

             Friday, the 8th day of December 2023 / 17th Agrahayana, 1945
                                 OP(C) NO. 2596 OF 2023

     EP 369/2017 OF PRINCIPAL SUB COURT / COMMERCIAL COURT, THIRUVANANTHAPURAM

   PETITIONER/COUNTER PETITIONER/JUDGMENT DEBTOR:

          GOPINATHAN, AGED 77 YEARS, S/O.SIVARAMAN, TC 43/1471(1), MAYOOR
          MANZIL, MUTTATHARA, VALLAKADAVU.P.O., THIRUVANANTHAPURAM, NOW
          RESIDING AT FLAT NO. 27933, PADIPPURA AYODHYA NAGAR,
          MANIKANTESWARAM.P.O., THIRUVANANTHAPURAM, PIN - 695013

   RESPONDENT/PETITIONER/DECREE HOLDER:

          SREEJAYA, W/O. MOHANAN NAIR, ASHA BHAVAN, KALLARAKONAM, ANAD MURI,
          PERINGAMALA VILLAGE, NEDUMANGADU TALUK, THIRUVANANTHAPURAM, PIN -
          695042


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the operation of Ext.P7 order, pending disposal of the Original Petition
   (Civil).


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   28.11.2023 and upon hearing the arguments of M/S.G.SUDHEER &
   R.HARIKRISHNAN & SMRITHI S.S., Advocates for the petitioner, the court
   passed the following:

                                         ORDER

Interim order will stand extended by one month.

Sd/- P.SOMARAJAN, JUDGE

08-12-2023 /True Copy/ Assistant Registrar