Yoonus Kutty vs The Hdfc Bank Ltd
2023 Latest Caselaw 12988 Ker

Kerala High Court

Yoonus Kutty vs The Hdfc Bank Ltd on 8 December, 2023

Author: Devan Ramachandran

Bench: Devan Ramachandran

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                       WP(C) NO. 3695 OF 2022
PETITIONER:

             YOONUS KUTTY
             AGED 78 YEARS
             VP XIII-825/A, RUMAIS ALI MANZIL, VADAKKEVILA P.O,
             S.V. NAGAR, AYTHIL, KOLLAM - PIN - 691004.
             BY ADVS.
             R.SURAJ KUMAR
             ANJANA R.S.


RESPONDENTS:

    1        THE HDFC BANK LTD.
             REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, HDFC
             BANK HOUSE, SENAPATI BAPAT MARG, LOWER PAREL,. WEST
             MUMBAI, PIN - 400013.
    2        THE BRANCH MANAGER
             HDFC BANK, VGP BUILDING, IRUMBUPALAM, KOLLAM -
             691001.
    3        THE BRANCH MANAGER
             HDFC BANK, 1ST FLOOR, VETTOOR BUILDING, SASTRI
             ROAD, KOTTAYAM - 686001.
    4        SHOUKATH Y
             S/O. YOONUSKUTTY, VP XIII-825/A, RUMAINS ALI
             MANZIL, VADAKKEVILA P.O, S.V. NAGAR, AYTHIL, KOLLAM
             - 691004.
             BY ADVS.
             PREMCHAND M.
             NITHESH KUMAR A.N
             K.ANITHA JOHN
             VINAYA V.NAIR



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.12.2023,     THE   COURT   ON   THE     SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 3695 OF 2022

                                2




                         JUDGMENT

Even though this matter was called more than twice

today, there was no representation for the petitioner. I,

therefore, suspect that the petitioner is not interested in

prosecuting this matter any further.

Accordingly, this Writ Petition is dismissed for default.

Sd/-DEVAN RAMACHANDRAN, JUDGE lsn