Rony George vs Sri.Vishnu Raj
2023 Latest Caselaw 12981 Ker

Kerala High Court

Rony George vs Sri.Vishnu Raj on 8 December, 2023

Author: Anu Sivaraman

Bench: Anu Sivaraman

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
 FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                  CON.CASE(C) NO.1859 OF 2023
      JUDGMENT IN WP(C) 6974/2023 OF HIGH COURT OF KERALA
                         DATED 1.3.2023
                        ----------------
PETITIONER/PETITIONER :-

          RONY GEORGE, AGED 49 YEARS
          S/O.V.J.GEORGE, 24/3335 - VILLANSSERIL HOUSE,
          PERUMANOOR P.O., ERNAKULAM, PIN - 682 015.

          BY ADVS.
          LEO LUKOSE
          ENOCH DAVID SIMON JOEL
          S.SREEDEV
          RONY JOSE
          KAROL MATHEWS SEBASTIAN ALENCHERRY
          DERICK MATHAI SAJI



CONTEMNOR/3RD RESPONDENT :-

          SRI.VISHNU RAJ
          AGE NOT KNOWN TO THE PETITIONER,
          FATHER'S NAME NOT KNOWN TO THE PETITIONER
          REVENUE DIVISIONAL OFFICER (RDO),
          REVENUE DIVISIONAL OFFICE, FORT KOCHI,
          ERNAKULAM DISTRICT, PIN - 682 001.

          SRI.B.UNNIKRISHNA KAIMAL, SR.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.12.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.1859 OF 2023

                                 -: 2 :-


                              JUDGMENT

Dated this the 8th day of December, 2023

It is submitted by the learned Government Pleader, on

instructions, that the directions contained in the judgment stand

complied with and the property has been excluded from the data

bank by order dated 4.9.2023. The said submission is recorded.

The Contempt of Court Case is closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/11.12.2023 CON.CASE(C) NO.1859 OF 2023

APPENDIX OF CON.CASE(C) 1859/2023

PETITIONER ANNEXURES :-

Annexure A1 THE CERTIFIED COPY OF THE JUDGMENT DATED 01.03.2023 IN W.P.(C) NO. 6974 OF 2023 ON THE FILES OF THIS HON'BLE COURT .

Annexure A2 A TRUE COPY OF THE LETTER DATED 27.03.2023 SUBMITTED BY THE PETITIONER BEFORE THE CONTEMNOR ALONG WITH THE RECEIPT DATED 31.03.2023.