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Eldo C. Issac vs Jiju P. Alex
2023 Latest Caselaw 12951 Ker

Citation : 2023 Latest Caselaw 12951 Ker
Judgement Date : 8 December, 2023

Kerala High Court

Eldo C. Issac vs Jiju P. Alex on 8 December, 2023

Author: Anu Sivaraman

Bench: Anu Sivaraman

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
 FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                  CON.CASE(C) NO.1465 OF 2023
        JUDGMENT IN WP(C)Nos.34523/2022 & 34834/2022 OF
              HIGH COURT OF KERALA DATED 9.3.2023
                     ----------------------
PETITIONER/PETITIONER :-

          ELDO C. ISSAC, AGED 40 YEARS
          S/O.ISSAC, CHERUTHOTTIL HOUSE, THAMMANIMATOM,
          RAMAMANGALAM P.O., ERNAKULAM, PIN - 686 663.

          BY ADVS.
          RAFEEK. V.K.
          SALMAN FARIS
          BENOJ C AUGUSTIN
          U.M.HASSAN
          SAIJO HASSAN
          RAJALAKSHMI R.
          BINCY JOB
          SARITHA K.


RESPONDENTS/5TH AND 2ND RESPONDENTS :-

    1     JIJU P. ALEX
          AGE NOT KNOWN TO THE PETITIONER,
          FATHER'S NAME NOT KNOWN TO THE PETITIONER,
          MEMBER CHAIRMAN, KERALA STATE DECENTRALIZED
          PLANNNING COORDINATION COMMITTEE,
          TRIVANDRUM, PIN - 695 004.

    2     MADHU C.R.,
          SECRETARY, AGE NOT KNOWN TO THE PETITIONER,
          FATHER'S NAME NOT KNOWN TO THE PETITIONER,
          SECRETARY KUMARAMPUTHUR GRAMA PANCHAYATH,
          KUMARAMPUTHUR GRAMA PANCHAYATH, PALAKKAD,
          PIN - 678 583.

          BY SRI.B.UNNIKRISHNA KAIMAL, SR.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.12.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.1465 OF 2023

                                 -: 2 :-


                              JUDGMENT

Dated this the 8th day of December, 2023

It is submitted by the learned counsel appearing on all sides

that the directions contained in the judgment stand complied with.

The Contempt of Court Case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/11.12.2023 CON.CASE(C) NO.1465 OF 2023

APPENDIX OF CON.CASE(C) 1465/2023

RESPONDENT ANNEXURES :-

ANNEXURE R1(a) TRUE COPY OF THE COMMUNICATION DATED 06-11-2023

 
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