Jayaprakash C.M vs Janootty Amma
2023 Latest Caselaw 12890 Ker

Kerala High Court

Jayaprakash C.M vs Janootty Amma on 8 December, 2023

Author: Sathish Ninan

Bench: Sathish Ninan

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR. JUSTICE SATHISH NINAN
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                       RFA NO. 756 OF 2015
AGAINST THE JUDGMENT AND DECREE OF THE PRINCIPAL SUB COURT,
        THALASSERI IN O.S.NO.31 OF 2013 DATED 06.04.2013
APPELLANT/PLAINTIFF:

           JAYAPRAKASH C.M
           AGED 52 YEARS
           S/O.LATE AMMUKUTTY, CHERIYANGADI MEETHALE HOUSE,
           KODIYERI AMSOM, PADUVACHERI DESOM, PARAL,
           THALASSERI THROUGH P.A, HOLDER SRI.ANILKUMAR
           K.P., S/O.ANANDAN NAMBIAR, SREEVALSAM, P.O.,
           PARAL, VIA.THALASSERI.
           BY ADVS.
           SRI.JAYANANDAN MADAYI PUTHIYAVEETTIL
           SRI.NIAS MOOPAN
           SRI.P.SAJU


RESPONDENTS/DEFENDANTS:

    1      JANOOTTY AMMA
           D/O.LATE CHANDU ADIYODI, AGED 77 YEARS, NO
           OCCUPATION, CHERINGADI MEETHAL HOUSE, KODIYERI
           AMSOM, PODUVACHERI DESOM, P.O PARAL, THALASSERI.
    2      RAVEENDRAN C.M.
           S/O.LATE AMMUKUTTY AMMA, AGED 62 YEARS, DRIVER,
           CHERINGADI MEETHAL HOUSE, KODIYERI AMSOM,
           PODUVACHERI DESOM, P.O PARAL, THALASSERI.
    3      RAJENDRAN C.M.,
           S/O.LATE AMMUKUTTY AMMA, AGED 60 YEARS, BAKERY,
           CHERINGADI MEETHAL HOUSE, KODIYERI AMSOM,
           PODUVACHERI DESOM, P.O PARAL, THALASSERI.
    4      GEETHA C.M.,
           D/O.LATE AMMUKUTTY AMMA, AGED 56 YEARS, NO
           OCCUPATION, DOOR NO.31/7, NARENDRA BUILDING,
           THINDLU MAIN ROAD, VIDYARANGAPURA BANGALOORE-
           560004.
 R.F.A.NO.756 OF 2015
                            -: 2   :-


    5     LATHA C.M.
          D/O.LATE AMMUKUTTY AMMA, AGED 48 YEARS, NO
          OCCUPATION, PARAYIL KUNIYIL HOUSE, KODIYERI
          AMSOM, PODUVACHERI DESOM, P.O PARAL,
          THALASSERI.
    6     SANJITH KUMAR C.M.,
          S/O.LATE AMMUKUTTY AMMA, AGED 44 YEARS,
          DRIVER, CHERINGADI MEETHAL HOUSE, KODIYERI
          AMSOM, PODUVACHERI DESOM, P.O PARAL,
          THALASSERI.
    7     SHIJINA
          D/O. LATE KARUNAKARAN, AGED 32 YEARS, SF 228,
          POOVARASAN, THOTTAM, MURUGAMPALAYAM,
          IDUVAMPALAYAM P.O., THIRUPUR 641 687,
          TAMILNADU
    8     PRASANNA
          W/O.LATE KARUNAKARAN, NO OCCUPATION, AGED 50
          YEARS, 4/28, KOLLAIMEDU STREET,
          SINGAPERUMALKOLI, CHENGALPET, CHENNAI,
          TAMILNADU- 603204.
    9     MANI
          S/O.LATE KARUNAKARAN, WORKING IN A PRIVATE
          FIRM AGED 29 YEARS, 4/28, KOLLAIMEDU STREET,
          SINGAPERUMALKOLI, CHENGALPET, CHENNAI,
          TAMILNADU- 603204.
   10     SHAMENA PRAKASH,
          D/O.LATE KARUNAKARAN, AGED 27 YEARS, NO
          OCCUPATION 4/28, KOLLAIMEDU STREET,
          SINGAPERUMALKOLI, CHENGALPET, CHENNAI,
          TAMILNADU- 6032014.
          BY ADVS.
          C.P.PEETHAMBARAN
          P.A.SHYNA


THIS REGULAR FIRST APPEAL HAVING COME UP FOR
ADMISSION ON 08.12.2023, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
                       SATHISH NINAN, J.
             = = = = = = = = = = = = = = = = = =
                    R.F.A.No.756 of 2015
             = = = = = = = = = = = = = = = = = =
           Dated this the 8th day of December, 2023

                          JUDGMENT

A memo has been filed by the learned counsel for

the appellant that the appeal is not pressed.

Recording the same, this appeal is dismissed as not

pressed.

Sd/-

SATHISH NINAN JUDGE

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