M/S. Vijayasree Eye Hospital vs Rahesh Kumar.R
2023 Latest Caselaw 12873 Ker

Kerala High Court

M/S. Vijayasree Eye Hospital vs Rahesh Kumar.R on 8 December, 2023

Author: Anu Sivaraman

Bench: Anu Sivaraman

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
             THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
 FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                     CON.CASE(C) NO.838 OF 2023
        JUDGMENT IN WP(C) 8092/2023 OF HIGH COURT OF KERALA
                           DATED 15.3.2023
                         ------------------
PETITIONERS/PETITIONERS IN WPC :-

    1       M/S.VIJAYASREE EYE HOSPITAL
            (POST GRADUATE INSTITUTE FOR TRAINING & RESEARCH),
            35/3601, MANNATH LANE, THRISSUR,
            REPRESENTED BY MANAGING PARTNER MS.YAMUNA BINDU,
            AGED 22 YEARS, D/O.BINDU KRISHNAN,
            RESIDING AT 35/3601, MANNATH LANE,
            THRISSUR, PIN - 680 001.

    2       DR.MINU DATH, AGED 44 YEARS
            W/O.SURDAS R., PROPRIETRESS M/S.DR.MINU'S EYE
            CLINIC, CHRISTOPHER NAGAR, OLLUR,
            THRISSUR, PIN - 680 306.

            BY ADVS.
            R.PARTHASARATHY
            SEEMA


RESPONDENT/2ND RESPONDENT IN WPC :-

            RAHESH KUMAR.R
            (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER)
            THE SECRETARY, THRISSUR CORPORATION,
            M.O. ROAD, THRISSUR, PIN - 680 001.

            BY SRI.SANTHOSH P.PODUVAL


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.12.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.838 OF 2023

                                    -: 2 :-


                                JUDGMENT

Dated this the 8th day of December, 2023

It is submitted by the learned counsel appearing for the

respondent that a writ petition has been filed and orders have been

passed thereon.

In the above view of the matter, this Contempt of Court

Case is closed leaving open all the contentions of the parties to be

agitated in the pending writ petition.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/11.12.2023 CON.CASE(C) NO.838 OF 2023

APPENDIX OF CON.CASE(C) 838/2023

PETITIONER ANNEXURES :-

Annexure-A1 CERTIFIED COPY OF THE JUDGMENT IN WP (C) 8092/2023 DATED 15-3-2023

Annexure-A2 TRUE COPY OF THE ACKNOWLEDGMENT FOR THE RECEIPT OF THE COPY OF THE JUDGMENT

Annexure A3 TRUE COPY OF THE LETTER DATED 11.04.2023 SENT BY THE 1ST RESPONDENT

Annexure A4 TRUE COPY OF THE LETTER DATED 2023 (WITHOUT ANNEXURES) SENT BY THE PETITIONERS

Annexure A5 TRUE COPY OF THE NOTICE DATED 22.05.2023 ISSUED BY THE RESPONDENT

Annexure A6 TRUE COPY OF THE REPRESENTATION DATED 27.05.2023 SUBMITTED BY THE PETITIONERS

Annexure A7 TRUE COPY OF THE ORDER DATED 01.04.2023 ISSUED BY THE RESPONDENT

Annexure A8 TRUE COPY OF THE NOTICE ISSUED BY THE RESPONDENT DATED 20.01.2023

Annexure A9 TRUE COPY OF THE BUILDING PERMIT DATED 03.10.1996

Annexure A10 TRUE COPY OF BUILDING PERMIT DATED 06.03.2006

RESPONDENT ANNEXURES :-

Annexure -R1(a) A COPY OF NOTICE DATED 17.03.2023

Annexure -R1(b) A COPY OF ORDER DATED 01.04.2023 ISSUED BY THE SECRETARY OF THRISSUR CORPORATION.

Annexure -R1(c) A COPY OF POSSESSION CERTIFICATE DATED 18/8/22

Annexure -R1(d) A COPY OF BASIC TAX RECEIPT DATED 15/7/22