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Mr.Nelson Sebastian vs Mr.Kunal Dalmia
2023 Latest Caselaw 12857 Ker

Citation : 2023 Latest Caselaw 12857 Ker
Judgement Date : 8 December, 2023

Kerala High Court

Mr.Nelson Sebastian vs Mr.Kunal Dalmia on 8 December, 2023

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
      THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA,
                                 1945
                     RP NO. 1213 OF 2023
  AGAINST THE ORDER/JUDGMENT WP(Crl.) 1033/2022 OF HIGH
                       COURT OF KERALA
REVIEW PETITIONER/RESPONDENT NO.3 IN WP(CRL):
         MR.NELSON SEBASTIAN
         AGED 66 YEARS
         S/O.JOSEPH SEBASTIAN, SOUBAGHYA GIRI,
         NEDUMKAYAM, PUNALUR, KOLLAM, PIN - 691332
         BY ADVS.
         SABU GEORGE
         P.B.KRISHNAN
         MANU VYASAN PETER


RESPONDENTS/PETITIONER AND RESPONDENTS          1,2 AND 4 IN
WP(CRL):
    1    MR.KUNAL DALMIA
         AGED 58 YEARS
         S/O LATE LAXMI NIWAS DALMIA, CHAIRMAN &
         DIRECTOR, KAHM INDUSTRIES PVT. LTD., (FORMERLY
         LINDSAY TOWERS PVT. LTD.) HAVING OFFICE AT
         LINDSAY TOWERS, 13, NELLIE SENGUPTA SARANI,
         KOLKATA, PIN - 700087
    2    STATE OF KERALA
         REPRESENTED BY GOVERNMENT PLEADER,HIGH COURT OF
         KERALA, PIN - 682031
    3    THE STATION HOUSE OFFICER
         PUNALUR POLICE STATION, KOLLAM DISTRICT., PIN -
         691305
    4    DEPUTY SUPERINTENDENT OF POLICE
         CRIME BRANCH, ECONOMIC OFFENCES WING, LINK
         ROAD, ASRAMAM, KOLLAM, PIN - 691001
         BY ADV P.MARTIN JOSE
         S.SREEKUMAR - SR COUNSEL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
08.12.2023,   THE   COURT   ON    THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 RP No.1213/2023
                              ..2..



                  P.V.KUNHIKRISHNAN, JUDGE
              =========================
                Review Petition No.1213 of 2023
             ==========================
            Dated this the 8th day of December, 2023

                            ORDER

In the light of the order passed in Review Petition

No.1275/2023, no further direction is necessary in this Review

Petition.

Hence this Review Petition is disposed of, in the light of

the order dated 08.12.2023 in Review Petition No.1275/2023.

Sd/-

P.V.KUNHIKRISHNAN JUDGE ACR

..3..

PETITIONER ANNEXURES Annexure-A A TRUE COPY OF THE JUDGMENT DATED 27- 09-2023 IN W.P(CRL) 1033 OF 2022 INITIALLY PASSED BY THIS HON'BLE COURT WHICH WAS UPLOADED IN THE WEBSITE OF THIS HON'BLE COURT Annexure 2 ONLINE CERTIFIED COPY OF THE JUDGMENT DATED 27-09-2023 IN W.P(CRL) 1033 OF 2022 AVAILABLE IN THE WEBSITE OF THIS HON'BLE COURT AT PRESENT Annexure-C A TRUE COPY OF THE LETTER DATED 30-10- 2023 ISSUED BY THE INVESTIGATING OFFICER, THE DEPUTY SUPERINTENDENT OF POLICE, ECONOMIC OFFENCE WING, KOLLAM AND PATHANAMTHITTA

 
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