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Isha Shanawaz vs Vishnu Raj
2023 Latest Caselaw 12839 Ker

Citation : 2023 Latest Caselaw 12839 Ker
Judgement Date : 8 December, 2023

Kerala High Court

Isha Shanawaz vs Vishnu Raj on 8 December, 2023

Author: N.Nagaresh

Bench: N.Nagaresh

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
FRIDAY, THE 8TH DAY OF DECEMBER 2023 / 17TH AGRAHAYANA, 1945
                  CON.CASE(C) NO. 2751 OF 2023
AGAINST THE JUDGMENT DATED 10.08.2023 IN WP(C)NO.26189/2023
                    OF HIGH COURT OF KERALA
PETITIONER:

         ISHA SHANAWAZ
         AGED 67 YEARS, W/O SHANAWAS RAHMAN,
         MOULANA HOUSE, PALACHUVADU, KAKKANAD,
         ERNAKULAM ., PIN - 682 030.

         BY ADVS.
              STIYA SIVAN
              K.R.RENJU
              T.M.MUHAMMED MUSTHAQ
              ASITHA M.M.
              ANILA ANTONY
              ANJITHA APREM


RESPONDENT:

         VISHNU RAJ
         THE REVENUE DIVISIONAL OFFICER,
         REVENUE DIVISIONAL OFFICE, FIRST FLOOR,
         KB JACOB RD, FORT KOCHI, KOCHI, KERALA.,
         PIN - 682 001.

         BY ADV
              DHEERAJ A.S - GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.12.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case.(C) No.2751 of 2023
                                :2:




                           JUDGMENT

Dated this the 8th day of December, 2023

Government Pleader representing the respondent

submits that the directions contained in the judgment dated

10.08.2023 in W.P.(C) No.26189 of 2023 stand complied

with and the Revenue Divisional Officer has passed an order

dated 08.12.2023. A copy of the order has been handed over

to the Counsel for the petitioner.

In view of the above, the Contempt of Court Case

is closed.

Sd/-

N. NAGARESH JUDGE AMR

APPENDIX OF CON.CASE(C) 2751/2023

PETITIONER'S ANNEXURES

Annexure A-1 A CERTIFIED COPY OF THE JUDGMENT DATED 10/08/2023 IN WP(C) NO. 26189/2023 OF THIS HON'BLE COURT.

Annexure A-2 A TRUE COPY OF THE REPORT DATED 01/11/2023 SUBMITTED BY THE AGRICULTURAL OFFICER OF THRIKAKKARA MUNICIPALITY.

Annexure A-3 A TRUE COPY OF THE BUILDING AGE CERTIFICATE DATED 06/10/2023 ISSUED BY THRIKAKKARA MUNICIPALITY .

Annexure A-4 A TRUE COPY OF THE STATUS OF EXHIBIT P-6 APPLICATION OF THE PETITIONER PUBLISHED IN THE REVENUE DEPARTMENT WEBSITE, GOVERNMENT OF KERALA.

 
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